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Judgment
When the matter was taken up today, learned counsel for the applicants submitted that the applicants have been posted in Thiruvananthapuram Division and the O.A has become redundant.
Recording the same, the Original Application is closed. No costs.
List of Annexures
Annexure A1- A true attested copy of the said order of the Railway Board bearing R.B.E No.24/2000 dated 8.2.2000
Annexure A2- A true copy of the relevant pages of the Centralized Employment Notification bearing RRC-01/2019 dated nil published by the Railway Administration
Annexure A3- A true copy of Railway Board order RBE No.22/2023 dated 2.2.2023
Annexure A4- A true copy of the communication bearing No.U/P.676/IV/MECH C&W/IRT dated 24.3.2023, issued from the office of the Divisional Personnel Officer, Madurai
Annexure A5- A true copy of the communication dated nil issued by the Senior DPO, Trivandrum
Annexure R1(A)-A true copy of the office order No.O.O No.24/2023/C&W dated 18.5.2023 issued by the 4th respondent
