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Judgment
The applicants are aggrieved by non-granting of inter-divisional transfer to Trivandrum Division as sought by them.
When taken up today, the learned counsel for the applicants submits that permission has since been granted and they have already been relieved from Madurai Division. Hence she seeks for closing the O.A with liberty to approach the Tribunal again, if necessary.
Recording the above submission, the Original Application is closed with liberty to approach the Tribunal again, if so advised. No costs.
List of Annexures
Annexure A1- A true attested copy of the said order of the Railway Baord bearing R.B.E No.24/2000 dated 8.2.2000
Annexure A2- A true copy of the relevant pages of the Centralized Employment Notification bearing RRC-01/2019 dated nil published by the Railway Administration
Annexure A3- A true copy of the Railway Board order RBE No.22/2023 dated 2.2.2023
Annexure A4- A true copy of the communication bearing No.U/P.677/I/WP/IDT/IX dated 24.3.2023, issued from the office of the Divisional Personnel Officer, Madurai
Annexure A5- A true copy of the communication dated nil issued by the 5th respondent-Senior Divisional Personnel Officer, Southern Railway, Trivandrum
Annexure R1(A)- True copy of the letter No.V/P.677/I/IDT/Vol.20 dated 18.4.2023 issued by the 4th respondent
Annexure A6- A true copy of the Detailed Centralised Employment Notification bearing No.RRC-01/2019
Annexure A7- A true copy of the Notification of bearing No.RRC-01/2019 downloaded from the Website dated 13.6.2023
Annexure A8- A true copy of the Notification bearing No.E(NG)II/2019/RR-I/6Pt. Dated 3.10.2022, issued by the Railway Board
Annexure A9- A true copy of the letter bearing No.P(RT)563/CEN-01/2019 dated 27.12.2022, issued by the Chief Personnel Officer
Annexure A10- A true copy of the letter bearing No.E(NG)I/2023/TR/05 dated 2.2.2023, issued by the Railway Board
Annexure A11- A true copy of the letter bearing No.P(Co-ord) Misc/2023 dated 10.02.2023, issued by the Principal Chief Personnel Officer
Annexure A12- A true copy of the letter bearing CEN No.RRC-01/2019 dated 23.02.2019, issued by the Chairman, RRC, Chennai
Annexure A13- A true copy of the letter bearing No.U/P.677/I/WP/IDT/XI dated 24.3.2023 issued by the Divisional Personnel Officer, Madurai
Annexure A14- A true copy of the Schedule for calling new recruits for appointment dated nil issued by the Senior DPO, Thiruvananthapuram
Annexure A15- A true copy of the letter bearing No.V/P.677/I/DT/Vol.20(349850) dated 18.4.2023, issued by the Senior DPO, Thiruvananthapuram
Annexure A16- A true copy of the updated IDT request from Madurai to Thiruvananthapuram Division
Annexure A17- A true copy of the petition registered in the Prime Minister's Grievance Cell dated 5.4.2023
Annexure A18- A true copy of the Office Order bearing No.83/WP/RRC/TM iv/2023 dated 25.4.2023, issued by the Divisional Personnel Officer, Madurai
Annexure A19- A true copy of the Office Order bearing No.85/RRC/APMT/2023 dated 4.5.2023, issued by the Divisional Personnel Officer, Madurai
Annexure A20- A true copy of the Office Order bearing No.100/WP/RRC/2023 dated 20.5.2023, issued by the Divisional Personnel Officer, Madurai
Annexure A21- A true copy of the letter bearing Lr. No.U/P.564/II/Contract EX.SM/21-22 dated 15.5.2023, issued by the Divisional Personnel Officer, Madurai
Annexure A22- A true copy of the letter bearing Lr. No.U/P.564/II/Contract EX.SM/21-22 dated 29.5.2023, issued by the Divisional Personnel Officer, Madurai
Annexure A23- A true copy of the letter bearing No.U/W.193/Training/GI. Dated 12..2023, issued by the Sr.DEN, Madurai
Annexure A24- A true copy of the letter bearing QLN/DPWTC/IC/TM/1/23 dated 8.6.2023, issued by the Chief Instruction/DPWTC, Kollam
Annexure A25- A true copy of the Note bearing No.V/W.349/OD dated 12.6.2023, issued by the Sr.DEN/Coordination, Thiruvananthapuram
Annexure A26- A true copy of the letter bearing No.W.OM/45/Track Maintainer dated nil December, 2002
Annexure A27- A true copy of the appointment of employee in TRD Department received through email from Sr.DPO., Thiruvananthapuram dated 13.6.2023
