Tribunals and Commissions14 Jul 2023Allowed
Mahendra Pal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 138 of 563
Tribunals and Commissions14 Jul 2023Disposed Of
Monika Pandey Vs Kendriya Vidyalaya Sangathan 18, Institutional Area Shaheed Jeet Singh Marg, New Delhi � 16, Through Its Chairman & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0023
Tribunals and Commissions14 Jul 2023Allowed
Mohd. Rasheed Ahmad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Jul 2023
Murari Lal Mishra & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3780
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Jul 2023
Kishan Kumar Tahilyani & Anr. Vs The Director General & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3781
MPS Rules, 1965
Tribunals and Commissions13 Jul 2023
Onkar Nath Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3782
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Jul 2023
Vijay Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3783
A.T. Act, 1985-Section 22(3)(f)CAT (Procedure) Rules, 1987-Rule 17CCS (CCA) Rules, 1965-Part V
Tribunals and Commissions13 Jul 2023Allowed
Vijay Kumar Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 22(3)(f)CCentral Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Constitution Of India, 1950 — Article 311(1)
Tribunals and Commissions13 Jul 2023Allowed
Kishan Kumar Tahilyani & Ors Vs Director General, Establishment Branch-II, ESI Corporation, Hqrs Office, Panchdeep Bhawan, CIG Marg, New Delhi 110002 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0018
Tribunals and Commissions13 Jul 2023Dismissed
Murari Lal Mishra (Died On 8.7.2023) Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Jul 2023Dismissed
Onkar Nath Dubey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Jul 2023
Dr. K.K. Prasad Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3785
Constitution of India-Article 21
Tribunals and Commissions12 Jul 2023
Dr. K.K. Prasad Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0015
Constitution Of India, 1950 — Article 21
Tribunals and Commissions10 Jul 2023
Sanjay Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3786
Tribunals and Commissions10 Jul 2023
Tariq Ahmad Bhat Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3787
Tribunals and Commissions10 Jul 2023Disposed Of
Tariq Ahmad Bhat Vs Union Territory Of J&K Through Commissioner / Secretary To Government, School Education Department, Civil Secretariat, Jammu/Srinagar. 190001 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0014
Tribunals and Commissions07 Jul 2023
Vishakha Shrama Vs Department Of Education
Central Administrative Tribunal · (2023) 07 CAT CK 3791
Administrative Tribunal, 1985-Section 19
Tribunals and Commissions07 Jul 2023
Kavita Dua Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3792
Constitution of India-Article 14
Tribunals and Commissions07 Jul 2023
Ram Vyas Sharm Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3793
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Jul 2023
Raj Pal Vs V.P. Singh & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3794