Tribunals and Commissions20 Jul 2023Allowed
Sudesh Kumar Dixit Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0043
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 136 of 563
Tribunals and Commissions20 Jul 2023Dismissed
Gulab Devi & Ors Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Jul 2023Dismissed
Kashi Devi @ Kaushaliya Devi & Ors Vs Union Of India Through General Manager, North Eastern Railway, Gorakhpur & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jul 2023Dismissed
Mohammad Mustaquim @ Mustkeem Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3806
Constitution of India-Articles 14, 16, 21Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rules 3, 4, 7(3), 8, 8(3), 8(4), 8(4)(a)(i), 8(4)(a)(ii), 8(4)(a)(iii), 10, 10(1)Administrative Tribunals Act, 1985-Sections 20, 21
Tribunals and Commissions18 Jul 2023
Raja Ram Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3807
Administrative Tribunals Act, 1985-Section 19Railway Servant Disciplinary and Appeal Rules
Tribunals and Commissions18 Jul 2023
Smt. Upasana Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3808
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Jul 2023
Mohammad Shafi Chopan & Ors. Vs U.T. Of J&K & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3809
Tribunals and Commissions18 Jul 2023
Dr. Dinesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3810
Tribunals and Commissions18 Jul 2023Allowed
Raja Ram Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jul 2023Allowed
Upasana Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jul 2023Disposed Of
Mohammad Shafi & Ors Vs U.T. Of J&K Through Commissioner Secretary To Govt., School Education Department, Civil Secretariat, Jammu/Srinagar. 180001 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0037
Tribunals and Commissions18 Jul 2023Allowed
Mohammad Mustaquim @ Mustkeem Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0036
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 3, 4, 7(3), 8, 8(2)(ii), 8(3), 8(4), 8(4)(a)(i), 8(4)(a)(ii), 8(4)(a)(iii), 10, 10(1)Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions17 Jul 2023
Imtiaj Ahmad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3811
Administrative Tribunal Act, 1985-Section 19General Condition of Service-Rules 225
Tribunals and Commissions17 Jul 2023
Arunkumar S.R. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3812
Indian Railway Establishment Manual Vol.I-Rule 320
Tribunals and Commissions17 Jul 2023
Priyanka Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3813
Tribunals and Commissions17 Jul 2023
Arunkumar S.R. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3814
Constitution of India-Articles 14, 16
Tribunals and Commissions17 Jul 2023
Molly Vargheese Vs The Superintendent Of Post Office & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3815
CCS (Pension) Rules, 1972-Rule 54
Tribunals and Commissions17 Jul 2023
Yashoda Nandan Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3816
Tribunals and Commissions17 Jul 2023Dismissed
Arunkumar S.R. Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0034
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions17 Jul 2023
Molly Vargheese Vs Superintendent Of Post Office Mannarkad Sub Division, Mannarkad.-678582 & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0033
Central Civil Services (Pension) Rules, 1972 — Rule 54