Tribunals and Commissions17 Jul 2023Partly Allowed
Arunkumar S.R Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0032
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 137 of 563
Tribunals and Commissions17 Jul 2023Allowed
Priyanka, Income Tax Inspector Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0031
Tribunals and Commissions15 Jul 2023
Sudesh Kumar Dixit Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3766
Tribunals and Commissions15 Jul 2023
Shri Ram Yadav Vs The Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3767
Administrative Tribunals Act 1985-Section 19RTI Act 2005
Tribunals and Commissions15 Jul 2023
Rajvansh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3768
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions15 Jul 2023
Prabhu Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3769
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Jul 2023
Sanno Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3770
Tribunals and Commissions15 Jul 2023
Chandra Pal Dayal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3771
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Jul 2023
Hari Paramdeep Singh Vs Ordnance Parachute Factory & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3772
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Jul 2023
Prem Nath Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3773
Tribunals and Commissions15 Jul 2023Disposed Of
Hari Paramdeep Singh Vs Ordnance Parachute Factory, Ministry Of Defence Through Its General Manager, Naplean Road, Cantonment, Kanpur, Now known As Gliders India Limited & Ors & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0030
Tribunals and Commissions15 Jul 2023Allowed
Sudesh Kumar Dixit Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0029
Tribunals and Commissions15 Jul 2023Allowed
Rajvansh S/O Hari Ram R/O Jhansi, Post- Launda, Dist. - Chandauli Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jul 2023Allowed
Chandra Pal Dayal Vs Union Of India And Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jul 2023Allowed
Prabhu Nath Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jul 2023Disposed Of
Sanno Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0022
Tribunals and Commissions15 Jul 2023Allowed
Ram Yadav Sub Staff Kendriya Vidyalaya C.O.D Chheoki Allahabad 212105 Vs Commissioner, Kendriya Vidyalaya Sangathan Head Quarter 18, Institutional Area Shaheed Jeet Singh Marg New Delhi & Ors
Central Administrative Tribunal · (2023) 07 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions14 Jul 2023
Mohd. Rasheed Ahmad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3774
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Jul 2023Disposed Of
Mahendra Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3775
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972
Tribunals and Commissions14 Jul 2023
Monika Pandey Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 07 CAT CK 3776