Tribunals and CommissionsDivision Bench(2023) 07 CAT CK 3816

Yashoda Nandan Dwivedi vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 17 July 2023

HON’BLE JUDGES
Akhil Kumar Srivastava, Judicial Member · Kumar Rajesh Chandra, Administrative Member
CASE NUMBER
Original Application No.200/122/2014

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Judgment

3 paragraphs · 51 words

None for the applicant.

2.

From the order sheets, it is seen that nobody is appearing for the applicant continuously since 05.02.2020. Therefore, it seems that the applicant has lost interest in prosecuting this case anymore.

3.

In view of the aforesaid, this Original Application is dismissed for want of prosecution.