Tribunals and CommissionsDivision Bench(2023) 06 CAT CK 3122

D.Madhu vs State Of Kerala & Ors.

Central Administrative Tribunal · Decided on 16 June 2023

HON’BLE JUDGES
Sunil Thomas, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
O.A No.180/00193/2019

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Judgment

2 paragraphs · 46 words

Per: Hon'ble Justice Sunil Thomas, Judicial Member

When the matter came up for consideration today, none present on the side of the applicant. It is seen that for the last two sittings also the applicant was not represented. The O.A is dismissed for default. No costs.