AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 51 words
At the outset, learned counsel for the applicant submits that in view of the latest judgment dated 29.01.2021 passed by the Hon’ble Supreme Court in W.P.(C) No. 78/2021, he seeks permission of this Tribunal to withdraw the present OA. Permission is granted.
2.
The OA stands dismissed as withdrawn. No costs.
