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Judgment
4 paragraphs · 68 words
O R D E R
None present for the applicant. Shri Chakrapani Vatsyayan, Advocate for the respondents is present.
2.
No one has appeared on behalf of the applicant even in the revised call. The applicant was also absent on 15.05.2023, therefore, it may be presumed that the applicant having no any interest in this case.
3.
Accordingly, the OA No. 397 of 2023 is dismissed in default.