Tribunals and Commissions22 Sept 2026Disposed Of
Maman Ram Vs Sh. Ashok Kumar Verma & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4658
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 10 of 560
Tribunals and Commissions22 Sept 2026Disposed Of
Ram Swaroop Jangid Vs Shri Rajesh Kumar Singh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4652
Tribunals and Commissions22 Sept 2026Disposed Of
Girish Chand Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4740
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 29-APAD (Public Accountant Default), Act, 1850
Tribunals and Commissions22 Sept 2026
Mintraj Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4739
Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9, 9(6), 9(7), 10, 25Railway Services Conduct Rules, 1966-Rule 3, 3(i), 3(ii), 3(iii)
Tribunals and Commissions22 Sept 2026Dismissed
Dr. Sneh Arora Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4696
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions22 Sept 2026Disposed Of
Nancy Gupta Vs Comptroller And Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4686
Tribunals and Commissions22 Sept 2026Disposed Of
Vidyanand Yadav Vs The Secretary Sports Ministry Of Youth Affairs & Sports & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4683
Administrative Tribunals Act, 1985-Section 20(1)Sports Authority of India (Service) Bye-laws and conditions of Service Regulations, 1992Recruitment Rules, 1992
Tribunals and Commissions22 Sept 2026Disposed Of
Sudhir Rupjee Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4679
Tribunals and Commissions22 Sept 2026
SI (Exe.) Devender Kumar Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4678
Administrative Tribunals Act, 1985-Section 19Delhi Police (Punishment & Appeal) Rules, 1980-Rule 8(a), 10, 16(ix), 18CCS (Leave) Rules, 1972-Rule 19(5)
Tribunals and Commissions22 Sept 2026
Ab. Habib Wani Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4496
Tribunals and Commissions22 Sept 2026
Dr. Fozia Mir Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4721
Constitution of India-Article 14, 16, 21, 300-AJ&K Civil Service RegulationsJ&K Civil Services (Classification, Control & Appeal) Rules, 1956-Rules 23, 24
Tribunals and Commissions22 Sept 2026
Himanshu Semalti Vs All India Institute Of Medical Sciences (AIIMS Rishikesh) & Ors.
Central Administrative Tribunal · 2026 INSC 99
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 76 and 21
Tribunals and Commissions22 Sept 2026Disposed Of
Nasreena Bano Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5401
Tribunals and Commissions22 Sept 2026
Sansar Chand Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4359
Administrative Tribunals Act, 1985-Section 21, 21(3)
Tribunals and Commissions22 Sept 2026
Sanjeev Kumar (I) Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5374
Administrative Tribunals Act, 1985-Section 19Code of Criminal Procedure-Section 133
Tribunals and Commissions22 Sept 2026
Sanjeev Kumar (III) Vs Commissioner of Police, Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5370
Administrative Tribunals Act, 1985-Section 19IPC-Sections 354-D, 509, 34
Tribunals and Commissions22 Sept 2026Disposed Of
Ghabo Ram Vs U.T Of J&K & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3926
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Civil Services Decentralization and Recruitment Rules, 2010-Rule 14(5)Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956-Rule 24
Tribunals and Commissions22 Sept 2026
Gulzaar Ahmed Wani Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3912
Administrative Tribunals Act, 1985-Section 19J&K Civil Services (Classification, Control and Appeal) Rules, 1956
Tribunals and Commissions22 Sept 2026
Mohd. Sadiq Vs U. T. Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3835
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Civil Services Regulations, 1956-Article 242, Rule 242
Tribunals and Commissions21 Sept 2026Disposed Of
Manish Kumar Vs The Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6897
Administrative Tribunals Act, 1985-Section 19