Tribunals and Commissions23 Sept 2026Dismissed
Smt. Sonam Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5174
Constitution of India-Articles 14, 16, 226
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 8 of 560
Tribunals and Commissions23 Sept 2026Disposed Of
Rekha Bajpai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5159
Tribunals and Commissions23 Sept 2026Dismissed
Samir Dube Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5157
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Sept 2026Allowed
Dinesh Chandra Tripathi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5155
Tribunals and Commissions23 Sept 2026Dismissed
Mahesh Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4735
Land Acquisition Act-Section 6Constitution of India-Articles 14, 16, 21
Tribunals and Commissions23 Sept 2026
Rinku Dhugga Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4705
All India Service Act, 1951-Section 03All India Services (Discipline and Appeal) Rules, 1969-Rule 2, 2(c), 2(e), 7, 7(b), 7(6), 8, 16All India Services (Conduct) Rules, 1968-Rule 3
Tribunals and Commissions23 Sept 2026Disposed Of
Sulekha Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4685
Tribunals and Commissions23 Sept 2026Partly Allowed
Shyamsundar Garg Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5405
Presiding Officers of the Labour Court, Industrial Tribunal and National Tribunal (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2015-Rule 13, 13(2)Constitution of India-Article 247, 323, 14, 16
Tribunals and Commissions23 Sept 2026Disposed Of
Ghulam Mohammad Chopan & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5388
Tribunals and Commissions23 Sept 2026Disposed Of
Masooda Bano & Anr. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4321
Jammu and Kashmir Civil Service Regulations-Rule 6 of Schedule XI
Tribunals and Commissions23 Sept 2026
B. Rajasekharan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3918
CCS (Pension) Rules
Tribunals and Commissions23 Sept 2026
Santhamma.K.R. Vs The Regional Director, Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3882
CGHS Rules
Tribunals and Commissions22 Sept 2026Disposed Of
Rohitash Kumar Vs Pranav Kumar & Ors.
Central Administrative Tribunal · 2024 INSC 957
CCS (Pension) Rules, 1972
Tribunals and Commissions22 Sept 2026
Pinaki Mandal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6855
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions22 Sept 2026Disposed Of
Zamrooda Akhter Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6824
Tribunals and Commissions22 Sept 2026Disposed Of
Kaushal Kishore Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6796
Tribunals and Commissions22 Sept 2026Dismissed
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6789
Tribunals and Commissions22 Sept 2026Disposed Of
Govind Shankar Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6785
Tribunals and Commissions22 Sept 2026Dismissed
Hazari Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6868
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions22 Sept 2026Disposed Of
Shri Heishnam Ghananjoy Singh & Ors. Vs Shri S. Krishnan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5593