Tribunals and Commissions22 Sept 2026Disposed Of
Ms. Banti Das & Anr. Vs Shri S. Krishnan & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5795
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 9 of 560
Tribunals and Commissions22 Sept 2026
Smt. Runu Bhadra Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5762
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions22 Sept 2026Disposed Of
Smt. Niva Kundu Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5757
Constitution of India-Article 14, 21
Tribunals and Commissions22 Sept 2026Dismissed
Chandan Das & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5755
Central Civil Services (Revised Pay) Rules, 2008-Rule 7(1)(A)(i), 7(1)(A)(ii), 7(1), Note 2A, Illustration 4AAdministrative Tribunals Act-Section 20Railway Services (Revised Pay) Rules, 2008-Rule 7(1)(A)(i), 7(1)(A)(ii), proviso to Rule 7(1)(A)(i) and (ii), Illustration 4A, Illustration 4B
Tribunals and Commissions22 Sept 2026Disposed Of
Shri Siddhartha Kumar Buragohain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5750
All India Services (Discipline and Appeal) Rules, 1969-Rule 8IPC-Sections 1208, 342, 348, 323, 119, 386, 387, 201, 506Assam Police Act, 2007-Sections 98(a), 99(3)(5)(6)
Tribunals and Commissions22 Sept 2026
Shri Naorem Kishwarkumar Singh & Ors. Vs The Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5746
Constitution of India-Articles 14 and 16CAU Act, 1992-Section 40(6), 43(2)
Tribunals and Commissions22 Sept 2026Allowed
Arvind Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5207
Administrative Tribunals Act, 1985-Section 19GDS (Conduct & Engagement) Rules, 2011-Rule 12, 12(1)(a), 12(2), 12(3)
Tribunals and Commissions22 Sept 2026Disposed Of
Pradeep Kumar Gupta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5187
Tribunals and Commissions22 Sept 2026Dismissed
Naresh Kumar Thakur & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5180
Tribunals and Commissions22 Sept 2026Dismissed
Subhash Chandra Trivedi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5172
Administrative Tribunals Act, 1985-Section 19Central Civil Service (Pension) Rules, 1972-Rule 54(6)Central Civil Service (Extraordinary Pension) Rules, 1939
Tribunals and Commissions22 Sept 2026Allowed
L.R. Jogannavar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5171
C.A.T. Act, 1985-Section 19U.P. Industrial Disputes Act, 1947-Section 6E, 6NDepartment of Posts (Multi Tasking Staff) Recruitment Rules, 2018
Tribunals and Commissions22 Sept 2026
Rahul Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5166
Tribunals and Commissions22 Sept 2026Dismissed
Hemraj Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5141
Tribunals and Commissions22 Sept 2026Disposed Of
Shiv Ram Rahul Chaubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5133
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions22 Sept 2026Disposed Of
Ram Vilas & Ors. Vs Sanjeev Kishore & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5129
Administrative Tribunal Act, 1985-Section 17CCS (Leave) Rules-Rule 39(6)(a)(iii), 34
Tribunals and Commissions22 Sept 2026Dismissed
Charan Singh & Anr. Vs Sanjay Rathi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5128
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions22 Sept 2026Dismissed
Gulab Mishra Vs Shri Vidyanand Tripathi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5126
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions22 Sept 2026Dismissed
Ashish Sachan Vs Pranav Kumar & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5123
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions22 Sept 2026Dismissed
Gajraj Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5122
Central Administrative Tribunal Act, 1985-Section 21Limitation Act-Section 3, 5
Tribunals and Commissions22 Sept 2026Dismissed
Anurag Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5119