Tribunals and Commissions01 Sept 2026
Gian Chand Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4651
AT Act 1985-Section 19IPC-Section 379Delhi Police (Punishment & Appeal) Rules, 1980-Rule 16, 16 (iv) (b)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 84 of 93
Tribunals and Commissions01 Sept 2026Disposed Of
Bhagwan Dass Goel Vs Dharmendra & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4650
Tribunals and Commissions01 Sept 2026Disposed Of
Jeet Prakash Bairwa & Ors. Vs Ms. Punya Salila Srivastava & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4649
Tribunals and Commissions01 Sept 2026Dismissed
R. S. Tanwar Vs Commissioner & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4648
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026Disposed Of
Ashok Kumar Vs Municipal Corporation Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4642
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Sandipan Mukhopadhyay & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4726
Administrative Tribunals Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)CCS (Pension) Rules, 1972
Tribunals and Commissions01 Sept 2026
Jhumur Nath Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4725
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions01 Sept 2026
Shri Shambhu Nath Dey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4881
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Ms. Mahua Bhattacharya (Das) Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4882
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Angan Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4720
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Sankasana Singh Vs Eastern Railway
Central Administrative Tribunal · (2026) 09 CAT CK 4532
Tribunals and Commissions01 Sept 2026
Gulshan Singh Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5415
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Mohd Jamlu Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5408
Tribunals and Commissions01 Sept 2026
Prakash Gaurav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4792
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Sudhin Kumar Bera & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4320
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions01 Sept 2026
G. Venkataraman Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3968
Indian Railway Establishment Manual-Rule 1313 (FR 22) (I)(a)(1)Railway Service (Revised Pay) Rules, 2008-Rule 13Indian Railway Establishment Code-Rule 1313 [FR 22(I)(a)(1)], 123
Tribunals and Commissions01 Sept 2026Disposed Of
Lidy P. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3966
Constitution of India-Article 14, 16Director General Ordnance Factories Headquarters Civil Service Rules, 1977
Tribunals and Commissions01 Sept 2026
K.V. Brahmananda Reddy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5222
Cr.P.C.-Section 173IPCPrevention of Corruption Act, 1988
Tribunals and Commissions01 Sept 2026Dismissed
C. Ramachandran Vs Union Of India & Anr.
Central Administrative Tribunal · 2025 INSC 1313
CCS (CCA) Rules, 1965-sub-Clause (f) of sub-rule 6Rules for Branch Offices (Sixth edition)-Rules 131, 144GDS (Conduct & Engagement), Rules, 2011-Rule 21
Tribunals and Commissions01 Sept 2026
Smt. Prafulit Markam Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3864