Tribunals and Commissions01 Sept 2026
Dr. A.K. Singh Vs Ms. Punya Salila Srivastava & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3583
In-Situ Promotion Rules, 1990
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 86 of 93
Tribunals and Commissions31 Aug 2026
Mrs. Saroj Kumari Vs Min. of Health and Family Welfare & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6184
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Aug 2026
R. Lakshminarayanan Bharani & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · 2026 INSC 444
Constitution of India-Articles 14, 15, 16, 21Rajasthan Prosecution Subordinate Service Rules, 1978
Tribunals and Commissions18 Aug 2026
Vijay Batham & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6185
Constitution of India-Article 14, 16, 226
Tribunals and Commissions18 Aug 2026
Adarsh Barai Vs The Comptroller And Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6186
Constitution of India-Article 14
Tribunals and Commissions18 Aug 2026Dismissed
Vijay Batham, Vijendra Kalyane, Vimal Kumar Vs Union Of India, Central Board Of Direct Taxes, Director General Of Income Tax (Investigation), The Principal Chief Commissioner Of Income Tax
Central Administrative Tribunal · (2026) 08 CAT CK 0061
Constitution of India-Article 14, 16, 226
Tribunals and Commissions12 Aug 2026
Prasad E.B. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6187
Tribunals and Commissions12 Aug 2026
Jose Dominic, Geethakumari R. Vs Union Of India, The Director General, Posts, Chief Post Master General, Superintendent Of Post Offices, Superintendent Of Post Offices
Central Administrative Tribunal · (2026) 08 CAT CK 0066
Posts and Telegraphs (Selection Grade Posts) Recruitment Rules 1976
Tribunals and Commissions12 Aug 2026
Mohammed Riyazath Khan, C.P Vs Union Of India
Central Administrative Tribunal · (2026) 08 CAT CK 0059
General Financial Rules-Rule 77, 254Central Civil Services (Temporary Service) Rules, 1965-Rule 1(iv)(b), 5, 2Lakshadweep Administration Education Department, Coach (Group 'B' Non-Gazetted Non-Ministerial Post) Recruitment Rules, 2006
Tribunals and Commissions08 Aug 2026
Nazir Ahmad Pir Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6188
Tribunals and Commissions07 Aug 2026
Showkat Ah. Wani Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6189
Administrative Tribunals Act, 1985Constitution of India-Article 300-AJammu and Kashmir Civil Service Regulations-Article 168-D
Tribunals and Commissions07 Aug 2026
Mohd Sadiq Malik Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6190
Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 2(1), 2(1)(d), 3(1), 4, 5Constitution of India-Article 14, 16
Tribunals and Commissions07 Aug 2026
Tariq Ahmad Baragaroo Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6191
Tribunals and Commissions07 Aug 2026
Smt. Radhabai Bhagwan Gabhale Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6192
Administrative Tribunals Act-Section 19Maharashtra Civil Services (Pension) Rules, 1982-Rule 6, 111, 111(5), 111(5)(i), 115, 115(I), Proviso (I) to Sub Rule (I) of Rule 115, Proviso (ii) to Rule 115(I), Sub Rule 4 of Rule 115Indian Railway Services (Pension) Rules, 1993-Rule 74, 75, 75 Sub-Rule (b), 75(7)(i), 75(7)(i)(a)
Tribunals and Commissions06 Aug 2026
Mohammad Amin Bhat & Ors. Vs Sher-i-Kashmir Institute of Medical Sciences & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6193
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956Sher-i-Kashmir Institute of Medical Sciences Subordinate Service Recruitment Rules, 1998Recruitment Rules of Non-gazetted posts of SKIMS Medical College-Hospital, Bemina
Tribunals and Commissions06 Aug 2026
Govind Hariba Mali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6194
Indian Penal Code-Sections 384, 504 read with 34, 166
Tribunals and Commissions06 Aug 2026
Ishaq Ahmad Bhat & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6195
Constitution of India-Articles 14, 16
Tribunals and Commissions05 Aug 2026
Imtiyaz Ahmad Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6196
Tribunals and Commissions05 Aug 2026
Shabnam Hussain Khan Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6197
Rights of Persons with Disabilities Act, 2016-Chapter II, Section 5
Tribunals and Commissions05 Aug 2026
Touseef Ahmad Hajam Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6198
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Compassionate Appointment Rules, 1994 (SRO 43 of 1994)Ranbir Penal Code-Sections 147, 148, 452, 354, 427, 506