Tribunals and Commissions05 Aug 2026
Ghulam Qadir Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6199
Arms Act-Section 7/25
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 87 of 93
Tribunals and Commissions05 Aug 2026
Indra Bhushan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6200
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Aug 2026
Chandra Ballabh Maithani Vs Union Of India
Central Administrative Tribunal · (2026) 08 CAT CK 6201
CCS (CCA) Rules, 1965-Rule 15(4)FRSR-Rule 54(a)Evidence Act
Tribunals and Commissions05 Aug 2026
Bhaskar Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6202
Administrative Tribunals Act, 1985-Section 19, 5(6)
Tribunals and Commissions05 Aug 2026
Shailendra Mishra Vs Uol & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6203
Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14IPC-Section 417, 418, 419 and 420Right to Information Act, 2005
Tribunals and Commissions05 Aug 2026
Sri Abani Mohan Biswas Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6204
Administrative Tribunals Act, 1985-Section 5(6), 19CAT (Procedure) Rules, 1987-Rule 16(1)GDS (Conduct & Engagement) Rules, 2011-Rule 5 Sub Rule 3.2, 27
Tribunals and Commissions05 Aug 2026
Satya Devi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6205
Administrative Tribunals Act, 1985-Section 19J&K Rural Development (Subordinate) Service Recruitment Rules, 2007
Tribunals and Commissions05 Aug 2026
Pradip Hari @ Harijan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6206
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19CAT (Procedure) Rules, 1987-Rule 16(1)
Tribunals and Commissions05 Aug 2026
Subhasis Basu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6207
Administrative Tribunals Act, 1985-Section 5(6), 19CCS (CCA) Rules, 1965-Rule 14Postal Manual Vol. VI Part – III-Rule 58(4), 10(1), 10(4)
Tribunals and Commissions04 Aug 2026
Ab Majeed Bhat & Ors. Vs Director Health Services Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6208
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Constitution of India-Article 16
Tribunals and Commissions04 Aug 2026
Er. Vilayat Ali Khan Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6209
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions04 Aug 2026
Keshavanand Shrinivas Yalavi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6210
Tribunals and Commissions04 Aug 2026
Mushtaq Ahmad Bhat Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6211
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Aug 2026
Smt Mandabai Tukaram Ghotkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6212
Administrative Tribunals Act, 1985-Section 19, 14Hindu Marriage Act, 1955-Section 13B, 15Marriage Laws (Amendment) Act, 1976 (68 of 1976)
Tribunals and Commissions04 Aug 2026
Manzoor Ahmad Wani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6213
Tribunals and Commissions04 Aug 2026
Mohsin Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6214
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Aug 2026Dismissed
S. Selvaraj Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6286
Tribunals and Commissions03 Aug 2026
Dr. Himanshu Shardanand Jaiswal Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6215
Constitution of India-Article 14
Tribunals and Commissions03 Aug 2026
Showkat Mukhtar Mir & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6216
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions03 Aug 2026
Faisal Iqbal Awan Vs U.T Of J&K Through Financial Commissioner & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6217
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 2, 3 (first proviso), 7RPC-Section 302, 307