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Central Administrative Tribunal judgments, 2026

1,850 judgments · page 85 of 93

Tribunals and Commissions01 Sept 2026

Pardeep Singh Bali Vs State Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3577

Jammu & Kashmir Civil Services (Special Provisions) Act, 2010-Section 6Contractual Appointment Rules, 2003Jammu and Kashmir Civil Services (Special Provisions) (Amendment) Ordinance, 2011
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Tribunals and Commissions01 Sept 2026

Raj Kumar Sain Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2999

Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 226Haryana Civil Service (Judicial Branch) and Haryana Superior Judicial Service Revised Pay Rules 2001
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Tribunals and Commissions01 Sept 2026

Ishwar Singh Vs Govt. Of NCT Delhi & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2998

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 15, 23
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Tribunals and Commissions01 Sept 2026Allowed

Chiman Lal Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3578

Administrative Tribunals Act, 1985-Sections 19, 23Right to Information ActRailways Act, 1989-Section 195
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