Tribunals and Commissions02 Sept 2026
Ajay Punamchand Shah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3061
A.T.Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 83 of 93
Tribunals and Commissions02 Sept 2026
A.K. Pathak & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3570
Administrative Tribunals Act, 1985-Section 19, 21Constitution of India-Articles 14, 16, 21
Tribunals and Commissions02 Sept 2026
Kishor Sahebrao Jadhav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3571
A.T.Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Bhuban Mohan Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3572
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 227
Tribunals and Commissions01 Sept 2026Disposed Of
Smt. Sangita Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6896
Tribunals and Commissions01 Sept 2026Disposed Of
Manas Kumar Santra & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6878
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions01 Sept 2026Allowed
Prakash Gaurav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6840
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026Disposed Of
M. Basavalingaiah & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5771
Tribunals and Commissions01 Sept 2026Disposed Of
S.Jagadeesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5765
Constitution of India-Articles 14, 16
Tribunals and Commissions01 Sept 2026Disposed Of
N.B.Narasimha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5763
Constitution of India-Article 14, 16
Tribunals and Commissions01 Sept 2026Disposed Of
Sri D A L Vasu Deva Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5759
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2026Disposed Of
Sri Kistayagari Mamidala Krishna Murthy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5756
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2026Disposed Of
Sri V Murali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5692
Constitution of India-Article 14
Tribunals and Commissions01 Sept 2026Disposed Of
D. Dushyanthan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5208
Constitution of India-Article 21, Preamble
Tribunals and Commissions01 Sept 2026Dismissed
M. Mohamed Hazaruthin Vs Union Of India
Central Administrative Tribunal · (2026) 09 CAT CK 5185
Tribunals and Commissions01 Sept 2026Disposed Of
Mrs. Urmila Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5138
Administrative Tribunal's Act, 1985-Section 19Railway Service (Pension) Rules, 2026
Tribunals and Commissions01 Sept 2026Disposed Of
Sekhoo Ram Gujjar & Ors. Vs Ms. Punya Salila Srivastava & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4841
Tribunals and Commissions01 Sept 2026Disposed Of
Shashank Pandey & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4835
Tribunals and Commissions01 Sept 2026Disposed Of
Arun Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4834
Tribunals and Commissions01 Sept 2026Disposed Of
Mohd. Shoaib & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4661