Tribunals and Commissions03 Sept 2026
Nirmal Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3561
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 81 of 93
Tribunals and Commissions02 Sept 2026Disposed Of
Sudhanshu Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6888
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026Disposed Of
Kartick Biswas Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6883
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions02 Sept 2026Disposed Of
Dipak Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6838
Tribunals and Commissions02 Sept 2026
Reshma.K Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5786
Kerala State and Subordinate Service Rules, 1958-Rule 10(a)(ii)
Tribunals and Commissions02 Sept 2026
J. James Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5741
Indian Railway Establishment Manual, Vol.I-Rule 214 of Section 'B' Chapter II
Tribunals and Commissions02 Sept 2026
V. Madhavikutty & Anr. Vs The Indian Council Of Agriculture Research (ICAR) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5726
Tribunals and Commissions02 Sept 2026Disposed Of
Suman Lata Mishra Vs Ajay Seth & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5098
Tribunals and Commissions02 Sept 2026Disposed Of
Smt. Shunita Devi Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4840
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026Disposed Of
Rajendra Mathur Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4644
AT Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions02 Sept 2026Disposed Of
Mrs. Kiran Negi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4641
Tribunals and Commissions02 Sept 2026Disposed Of
Lalan Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4689
Tribunals and Commissions02 Sept 2026
Y. Jaya Lakshmi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4392
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 65, 55Manual of Railway Pension Rules, 1950-Para 310
Tribunals and Commissions02 Sept 2026
Shri Swapan Kumar Shome & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4391
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Susmita Chaudhuri Vs Labour & Employment (Ms)
Central Administrative Tribunal · (2026) 09 CAT CK 5425
Tribunals and Commissions02 Sept 2026
Dr. Rajinder Singh (Bandral) Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5416
Tribunals and Commissions02 Sept 2026Disposed Of
Mahendra Maharana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5392
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Sept 2026
Janaki Ballav Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5226
Administrative Tribunals Act, 1985-Section 19RTI Act, 2005
Tribunals and Commissions02 Sept 2026
K.V. Baskar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4844
Central Civil Services (Revised Pay) Rules, 1997
Tribunals and Commissions02 Sept 2026
N. Viswanathan & Anr. Vs Union Of India
Central Administrative Tribunal · (2026) 09 CAT CK 4327
Central Civil Services (Revised Pay) Rules, 1997