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Central Administrative Tribunal judgments, 2026

1,850 judgments · page 80 of 93

Tribunals and Commissions03 Sept 2026

Joginder Lal & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2997

Administrative Tribunals Act, 1985-Section 19Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rules 3, 4, 7, 8, 8(4)(a), 10
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Tribunals and Commissions03 Sept 2026

Kanti Devi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 2991

Railway Servants Pass Rules, 1986-Para 2 (C)Railway Services (Pension) Rules, 1993-Rule 75 Sub Rule 10Railway Services (Pension) Rules, 2026-Rule 50 Sub Rule 10
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Tribunals and Commissions03 Sept 2026

Saurabh Tiwari Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3035

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965Constitution of India-Article 226
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Tribunals and Commissions03 Sept 2026

B.N. Suresh Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3558

Administrative Tribunals Act, 1985-Section 19Fundamental Rules-FR 22 (now FR 22 1 (a) I), Government of India Order No. 23 under FR-22Central Civil Services (Revised Pay) Rules, 2016-Rule 7 Item 10, Note 10 below Rule 7, Note 10 below Rule 10
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