Tribunals and Commissions04 Sept 2026
Randheer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3887
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 78 of 93
Tribunals and Commissions04 Sept 2026
Chhaya Banoriya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3884
Tribunals and Commissions04 Sept 2026
Tapas Chauhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3858
Constitution of India-Articles 14, 16
Tribunals and Commissions04 Sept 2026
Anil Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3544
Administrative Tribunals Act, 1985-Section 19Right to Information Act
Tribunals and Commissions04 Sept 2026
Manjunatha N.H. Vs The Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3545
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2026
Sri. Gurunath Akkanna & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3546
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Sept 2026
Ranjit Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6849
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Sept 2026Disposed Of
Aradhana Singh & Ors. Vs Ashok Kumar Singh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5796
Tribunals and Commissions03 Sept 2026
P.S. Hassan & Anr. Vs Bharath Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5792
Tribunals and Commissions03 Sept 2026
P.D.Mathaikutty Vs Giridhar Aramane & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5790
Tribunals and Commissions03 Sept 2026
P.A. Mukundan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5784
Constitution of India-Article 14, 16
Tribunals and Commissions03 Sept 2026Disposed Of
Doddipati Srinath Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5752
Rights of Persons with Disabilities Act, 2016
Tribunals and Commissions03 Sept 2026Disposed Of
Khemraj Meena Vs The Deputy Comptroller And Auditor General (HR) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5720
Tribunals and Commissions03 Sept 2026Disposed Of
Sushil Kumar Pati Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5713
Tribunals and Commissions03 Sept 2026Dismissed
Raj Kumar Dhiman Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5131
Tribunals and Commissions03 Sept 2026Dismissed
Rajesh Kumar Pandey & Anr. Vs Naresh Pal Singh & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5118
Tribunals and Commissions03 Sept 2026
Rudra Pal Sharma & Ors. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4659
Administrative Tribunals Act, 1985-Section 19RTI Act
Tribunals and Commissions03 Sept 2026
Ms. Ritika & Anr. Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4657
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 5 (1)
Tribunals and Commissions03 Sept 2026
Sanjeeb Roy & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4712
Administrative Tribunals Act, 1985-Section 19CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions03 Sept 2026
Kartick Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4766
Administrative Tribunals Act, 1985-Section 19