Tribunals and Commissions04 Sept 2026Dismissed
Diptimoy Dutta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6887
Administrative Tribunals Act, 1985-Section 19Constitution of India
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 77 of 93
Tribunals and Commissions04 Sept 2026Dismissed
Santanu Mondal & Ors. Vs D/O India Post
Central Administrative Tribunal · (2026) 09 CAT CK 6881
CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions04 Sept 2026Dismissed
Nirjal Kr Mondal Vs S E Railway
Central Administrative Tribunal · (2026) 09 CAT CK 6879
CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions04 Sept 2026Dismissed
Monnafali Gazi Vs G S I
Central Administrative Tribunal · (2026) 09 CAT CK 6877
Tribunals and Commissions04 Sept 2026Disposed Of
Bhairabi Bala Singha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6875
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026Dismissed
Bipad Taran Mathur Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6873
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026Dismissed
Sri Subrata Ranjan Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6850
Administrative Tribunals Act, 1985-Section 19Railway Establishment Rules and regulation
Tribunals and Commissions04 Sept 2026Disposed Of
Nihar Ranjan Chakraborty Vs N. F. Railway & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6826
Tribunals and Commissions04 Sept 2026Disposed Of
Surendra Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4672
Tribunals and Commissions04 Sept 2026
Santosh Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4727
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026
Palas Thapa & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4718
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5
Tribunals and Commissions04 Sept 2026
Manabendra Naskar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4713
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Sept 2026
Shri Ajay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4790
Administrative Tribunal Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Recruitment Rules for the post of Executive Assistant in the Central Board of Indirect Tax and Customs (CBIC) notified on 28.09.2015-Rule 7
Tribunals and Commissions04 Sept 2026
Sitesh Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4356
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16(1), 16
Tribunals and Commissions04 Sept 2026
Sri Hira Bansfore & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4354
Administrative Tribunals Act 1985-Section 19CAT's Procedure Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions04 Sept 2026
Sujit Kumar Neogi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4352
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026
Shri Kaushal Kishore Prasad Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4332
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions04 Sept 2026Dismissed
S. Murugan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5362
Constitution of India-Article 309, 148Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 6
Tribunals and Commissions04 Sept 2026Allowed
Francis Rayail Vs Director General, ESI Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5360
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 2008-Rule 6, 7CCS (Pay) Rules
Tribunals and Commissions04 Sept 2026
C.A. George Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4847
Fundamental Rules-Rule 35, 49Administrative Tribunals Act, 1985-Section 19