Tribunals and Commissions07 Sept 2026Disposed Of
Tejas G. Gadekar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6864
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 75 of 93
Tribunals and Commissions07 Sept 2026
Jisha P. Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6861
Tribunals and Commissions07 Sept 2026Dismissed
Harishchandra T. Selokar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6857
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026Disposed Of
Puli Kranthi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5770
Constitution of India-Article 14, 16
Tribunals and Commissions07 Sept 2026Disposed Of
Smt. Jyoti Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5725
Tribunals and Commissions07 Sept 2026Disposed Of
Shri Manabendra Banik & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5717
Tribunals and Commissions07 Sept 2026Disposed Of
Rothin Chakravorty & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5707
Tribunals and Commissions07 Sept 2026Dismissed
Anoop Ghanghass Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5153
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions07 Sept 2026Dismissed
Km. Shail Kesarwani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5125
Tribunals and Commissions07 Sept 2026Dismissed
Rajender Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4656
Tribunals and Commissions07 Sept 2026Disposed Of
Rahul Kumar Vs National Highways Authority Of India (NHAI) & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4653
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Itlaq Ahmed Vs UT Of Jammu & Kashmir Through Its Financial Commissioner (Additional Chief Secretary), Department Of Forest, Ecology & Environment & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4534
J&K Civil Services (Classification, Control and Appeal) Rules, 1956
Tribunals and Commissions07 Sept 2026Allowed
Prem Nath & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5404
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Smt Tapati Ghosh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4333
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19
Tribunals and Commissions07 Sept 2026
Amlan Kumar Choudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3888
Tribunals and Commissions07 Sept 2026
Lince Thomas Vs Principal Chief Personnel Officer & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3875
Constitution of India-Article 14
Tribunals and Commissions07 Sept 2026
Akshaya Kumar Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3840
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 227Recruitment Rules
Tribunals and Commissions07 Sept 2026Dismissed
Bhori Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4217
Constitution of India-Article 14, 16, 16(1)
Tribunals and Commissions07 Sept 2026
K.Kennady Vs The Chief Engineer & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4324
Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rule 10(2)
Tribunals and Commissions07 Sept 2026
Sheikh Naseer Ahmad Vs U.T Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3529
Constitution of India-Articles 14, 16, 21