Tribunals and Commissions07 Sept 2026
Wajahat Hussain Andrabi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3530
Jammu and Kashmir Treasury Code-Rule 5.88(2), 5.86(a)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 76 of 93
Tribunals and Commissions07 Sept 2026
Ghulam Mohd Dar Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3531
Administrative Tribunals Act, 1985-Section 19RPC-Sections 420, 467, 468, 471, 120-BPrevention of Corruption Act-Section 5(2)
Tribunals and Commissions07 Sept 2026
Ali Mohd Pandit & Anr. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3532
Tribunals and Commissions07 Sept 2026
Prem Nath Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3533
Tribunals and Commissions07 Sept 2026
Ishwar Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3534
Tribunals and Commissions07 Sept 2026
Harsh Kamal Mohbiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3535
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Mohammad Yousuf Lone Vs State Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3536
Tribunals and Commissions07 Sept 2026
Saqib Mushtaq Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3537
Tribunals and Commissions07 Sept 2026
Smt. Shyama Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3538
Tribunals and Commissions07 Sept 2026
Vasim Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3010
Dying in Harness RulesCCS (Pension) Rules, 1972-Rule 54(6)
Tribunals and Commissions07 Sept 2026
Santosh Kumar Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3008
Administrative Tribunals Act, 1985-Section 19, 21, 21(3)
Tribunals and Commissions07 Sept 2026
Smt. Narasamma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2988
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions07 Sept 2026
Hari Niwas & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2971
Tribunals and Commissions07 Sept 2026
Arjun & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3073
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Sept 2026
Anshul Garg Vs Shri Upendra Chandra Joshi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3539
Contempt of Courts Act, 1971-Section 19Administrative Tribunals Act, 1985Central Administrative Tribunal (Procedure) Rules, 1987
Tribunals and Commissions07 Sept 2026
Brindaban Vs Ms. Vandita Kaul & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3540
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions07 Sept 2026
Anju Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3541
Tribunals and Commissions07 Sept 2026
Shekhar Vs Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3542
Constitution of India-Article 21
Tribunals and Commissions07 Sept 2026
Smt. Maya Devi Sharma Vs Ms. Vandita Kaul & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3543
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions04 Sept 2026Allowed
Shri Ajay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6899
Administrative Tribunal Act, 1985-Section 19Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Recruitment Rules for the post of Executive Assistant in the Central Board of Indirect Tax and Customs (CBIC), 2015-Rule 7