Tribunals and Commissions18 May 2026Disposed Of
Misbahul Haque S/o Aaminul Haque Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0582
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 89 of 93
Tribunals and Commissions18 May 2026Allowed
Sukhdev Vs Union Of India Through General Manager, Head Quarter, North Central Railway, Prayagraj-211015 & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0581
Tribunals and Commissions15 May 2026
Kripa Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3074
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 29, 14
Tribunals and Commissions15 May 2026
S.P. Bahuguna Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3075
Central Administrative Tribunal Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 27Industrial Disputes Act, 1947
Tribunals and Commissions15 May 2026
Jitendra Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3076
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2)
Tribunals and Commissions15 May 2026Allowed
Jitendra Prasad, Son Of Chhotu Prasad, Cabin Master- BPO Uttar Madhya Railway, Bhaupur, R/O Village- Jamalpur, P.O. - (Pratappur) Kolbigha, District- Nalanda (Bihar State) Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0579
Administrative Tribunals Act, 1985 - Section 19Constitution Of India, 1950 - Article 311(2)
Tribunals and Commissions15 May 2026Allowed
Kripa Shankar, Son Of Late Raghuveer Sahay Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0578
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions15 May 2026Dismissed
S.P. Bahuguna Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0577
Central Administrative Tribunal Act, 1985 - Section 19
Tribunals and Commissions12 May 2026
Jyotindra Mohan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3077
Tribunals and Commissions08 May 2026
Himanshu Sharma Vs Sri Apurva Chandra & Ors.
Central Administrative Tribunal · 2024 INSC 958
Contempt of Court Act, 1971
Tribunals and Commissions08 May 2026
Manish Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3079
Tribunals and Commissions08 May 2026Dismissed
Himanshu Sharma Vs Apurva Chandra & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0046
Tribunals and Commissions08 May 2026Disposed Of
Manish Kumar, P.No.23532669A Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0045
Tribunals and Commissions07 May 2026
Shri Sambit Kumar Samantaray Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3080
Tribunals and Commissions07 May 2026Dismissed
Sambit Kumar Samantaray Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 05 CAT CK 0047
Tribunals and Commissions30 Apr 2026
Chitralok Prajapat Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3071
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions30 Apr 2026
Naveen Kumar Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3072
Tribunals and Commissions30 Apr 2026
Sachin Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3073
Indian Penal Code-Sections 294, 323, 506, 34, 324, 328, 364, 365, 394, 451, 406, 498-A, 120B, 121-130, 131-134, 143-149, 153-A, 153-B, 193-216-A, 231-263-A, 292-294-A, 295-297, 302-304, 304-B, 305-308, 311-317, 325-333, 335, 347, 348, 354, 354-A-354-D, 363-373, 376-376-E, 377, 465-489Probation of Offenders Act, 1958Dowry Prohibition Act
Tribunals and Commissions30 Apr 2026Allowed
Stanzin Kunkhen & Ors. Vs The Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3074
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 Apr 2026
Karamvir Singh & Ors. Vs Sh. Rajesh Arya & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3075