Tribunals and Commissions30 Apr 2026
Ashutosh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3076
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,850 judgments · page 90 of 93
Tribunals and Commissions30 Apr 2026Disposed Of
Stanzin Kunkhen & Ors Vs Union Territory Of Ladakh & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0648
Administrative Tribunals Act, 1985 - Section 19Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 4(5)
Tribunals and Commissions30 Apr 2026Dismissed
Chitralok Prajapat Son Of Badan Singh Resident Of Garu, Garoo Alwar, District Alwar, Rajasthan Vs Union Of India, Through Its Secretary, Ministry Of Railway New Delhi. & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0647
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions30 Apr 2026Disposed Of
Ashutosh S/o Ashok Kumar Verma Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0646
Tribunals and Commissions30 Apr 2026Disposed Of
Karamvir Singh & Ors Vs Rajesh Arya & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0645
Tribunals and Commissions30 Apr 2026Allowed
Sachin Vs Government Of NCT Of Delhi Through The Commissioner Of Police Police Head Quarter, Jai Singh Road, Central Delhi-110001 & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0644
Indian Penal Code, 1860 - Section 34, 294, 323, 506
Tribunals and Commissions30 Apr 2026Disposed Of
Naveen Kumar Saini Vs General Manager, Northern Railway, Baroda House, New Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0643
Tribunals and Commissions23 Apr 2026
Bhojraj Singh Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3077
Code of Criminal Procedure, 1973-Section 160Delhi Police (Punishment and Appeal) Rules, 1980-Rule 16(ix)Constitution of India-Articles 14, 16, 226, 227
Tribunals and Commissions23 Apr 2026Allowed
Bhojraj Singh Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0640
Code Of Criminal Procedure, 1973 - Section 160Delhi Police Act, 1978 - Section 138Delhi Police (Punishment And Appeal) Rules, 1980 - Rule 16(ix)
Tribunals and Commissions22 Apr 2026
Asha Chaudhary Malhotra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3078
Tribunals and Commissions22 Apr 2026Disposed Of
Asha Chaudhary Malhotra, IAS, Group A Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0641
Tribunals and Commissions21 Apr 2026
Vivek Kumar Awasthi Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3079
Tribunals and Commissions21 Apr 2026Disposed Of
Vivek Kumar Awasthi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0642
Tribunals and Commissions16 Apr 2026
Manoj Kumar Vs The Director General, Employees' State Insurance Corporation & Anr.
Central Administrative Tribunal · (2026) 04 CAT CK 3080
Tribunals and Commissions16 Apr 2026Disposed Of
Manoj Kumar Vs Director General, Employees’ State Insurance Corporation, Panchdeep Bhawan, Cig Marg, New Delhi -110001 & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0639
Tribunals and Commissions13 Apr 2026
Meherunechha Bibi & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3081
Administrative Tribunals Act, 1985-Section 19, 5(6)Central Administrative Tribunal (Procedure) Rules-Rule 4(5)Constitution of India-Articles 14 and 16
Tribunals and Commissions13 Apr 2026
Smt. Rekha Sagwan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3082
Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Rule 56(j), 56(c), 56CCS (CCA) Rules
Tribunals and Commissions13 Apr 2026
Bhim Singh & Ors. Vs Union Public Service Commission & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3083
Tribunals and Commissions13 Apr 2026
Mamta Devi @ Manda Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3084
Tribunals and Commissions13 Apr 2026
Sudheesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 04 CAT CK 3085