Tribunals and Commissions20 Jul 2022Disposed Of
T.J. Jose & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0020
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 24 of 50
Tribunals and Commissions18 Jul 2022
Farooq Ahmad Beigh & Ors. Vs State Of J&K & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0733
Fire Force Act, 1967-Section 37, 5Jammu & Kashmir Fire Force Regulation and Recruitment Rules 1990-Rule 5, 11SRO-159 of 1990 (Departmental Recruitment Rules)
Tribunals and Commissions18 Jul 2022Dismissed
Farooq Ahmad Beigh & Others Vs State Of J&K Through Commissioner/Secretary To Govt. Home Department, Civil Sectt., Srinagar & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0018
Fire Force Act, 1967 — Section 37Jammu & Kashmir Fire Force Regulation And Recruitment Rules, 1990 — Rule 5
Tribunals and Commissions15 Jul 2022
S.Harsha Krishnan Vs The Additional Divisional Railway Manager & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0754
Constitution of India-Article 15(3)
Tribunals and Commissions15 Jul 2022
Surjeet Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0755
Administrative Tribunal Act 1985-Section 19
Tribunals and Commissions15 Jul 2022
Ajith P. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0756
CCS (Pension) Rules, 1972
Tribunals and Commissions15 Jul 2022
Smt. Asha Lata Saxena Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 07 CAT CK 0728
Administrative Tribunal Act 1985-Section 19Railway Service (Pension) Rules 1993
Tribunals and Commissions15 Jul 2022Disposed Of
Ajith P Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0019
Tribunals and Commissions15 Jul 2022Disposed Of
Surjeet Kumar, S/o Late Mata Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jul 2022Disposed Of
Asha Lata Saxena Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jul 2022Disposed Of
S.Harsha Krishnan Vs Additional Divisional Railway Manager, Southern Railway, Thiruvananthapuram Division, Thiruvananthapuram � 691014 & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0014
Constitution Of India, 1949 — Article 15(3)
Tribunals and Commissions14 Jul 2022
Mohd. Farooq Vs Shri Mohit Chandra & Anr.
Central Administrative Tribunal · (2022) 07 CAT CK 0757
Tribunals and Commissions14 Jul 2022
Chandra Karan Tiwari Vs Shri Debasish Panda & Anr.
Central Administrative Tribunal · (2022) 07 CAT CK 0758
Tribunals and Commissions13 Jul 2022
M. Sankara Rao & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0759
Tribunals and Commissions13 Jul 2022
Munna Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0730
Tribunals and Commissions13 Jul 2022Disposed Of
M. Sankara Rao & Others Vs Union Of India, Through: The General Manager, South East Central Railway, New GM Building, Bilaspur - 495004 (CG) & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0010
Tribunals and Commissions12 Jul 2022
P.T.Santha & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0760
Tribunals and Commissions12 Jul 2022Disposed Of
P.T.Santha & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0011
Tribunals and Commissions08 Jul 2022
Anjali Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0761
Tribunals and Commissions08 Jul 2022
V.P. Mohod Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0762