Tribunals and Commissions08 Aug 2022
Boby Gopinathan Nair Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0351
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 22 of 50
Tribunals and Commissions08 Aug 2022
Indu Panwar Vs Delhi Police & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0345
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311 (2) (b), 311(2), 311IPC-Sections 341, 342, 365, 384, 34
Tribunals and Commissions08 Aug 2022Disposed Of
Boby Gopinathan Nair Vs Union Of India Represented By The Secretary To Government Of India, Ministry Of Defence, New Delhi � 110001 & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0010
Tribunals and Commissions08 Aug 2022Partly Allowed
Indu Panwar Vs Delhi Police Through Commissioner Of Police, PHQ, IP Estate, New Delhi & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 341, 342, 365, 384Constitution Of India, 1949 — Article 311, 311(2), 311(2)(b)
Tribunals and Commissions05 Aug 2022
Dr. Pooja Dudeja Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0350
Tribunals and Commissions05 Aug 2022
Sohan Lal Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0346
Tribunals and Commissions05 Aug 2022
V. Kumaravelu Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0347
Tribunals and Commissions05 Aug 2022Disposed Of
V.Kumaravelu Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0008
Tribunals and Commissions05 Aug 2022Disposed Of
Sohan Lal Vs Bharat Sanchar Nigam Limited & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0007
Tribunals and Commissions05 Aug 2022
Dr. Pooja Dudeja Vs Employees State Insurance Corporation Panchdeep Bhawan & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0003
Tribunals and Commissions04 Aug 2022
Chaitanya Jawalekar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0348
Tribunals and Commissions04 Aug 2022
Tarun Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0341
Tribunals and Commissions04 Aug 2022Disposed Of
Chaitanya Jawalekar, (Appointment As JE) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0005
Tribunals and Commissions04 Aug 2022Disposed Of
Tarun Kumar, (Appointment As JE) & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0004
Tribunals and Commissions03 Aug 2022
Laxman Madnani Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0342
Tribunals and Commissions03 Aug 2022Disposed Of
Laxman Madnani Vs Union Of India
Central Administrative Tribunal · (2022) 08 CAT CK 0006
Tribunals and Commissions02 Aug 2022
Union Of India & Ors. Vs Nirdosh Kumar (N.K.) Vohra
Central Administrative Tribunal · (2022) 08 CAT CK 0349
Tribunals and Commissions01 Aug 2022
Amit Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0377
G.D.S (Conduct and Engagement) Rules 2011-Rule 12 (1) (a), Sub Rule 2 of Rule 12CCS (CCA) Rules-Rule 10
Tribunals and Commissions01 Aug 2022Allowed
Amit Kumar Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0001
Gramin Dak Sevaks (Conduct And Engagement ) Rules, 2011 — Rule 12(1)(a), 12(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10
Tribunals and Commissions29 Jul 2022
Sumi Jan Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0749