Tribunals and Commissions29 Jul 2022
Pathan Majid Khan & Ors. Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0750
SRO 64/1994
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 23 of 50
Tribunals and Commissions29 Jul 2022Allowed
Pathan Majid Khan & Others Vs State Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0030
Tribunals and Commissions29 Jul 2022Disposed Of
Sumi Jan Vs Union Territory Of J&K Through Its Principal Secretary To Technical Education At Civil Sectt. Srinagar/Jammu Pin Code -190009
Central Administrative Tribunal · (2022) 07 CAT CK 0029
Tribunals and Commissions25 Jul 2022
Arshad Ahmad Lone & Ors. Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0751
Prevention of Food Adulteration Act, 1956-Rule 8(c)Prevention of Food Adulteration Rules, 1955Food Safety and Standards Act, 2006-Section 37, 37(1)
Tribunals and Commissions25 Jul 2022
Mohammed Salih M. Vs Administrator, Lakshadweep Administration & Anr.
Central Administrative Tribunal · (2022) 07 CAT CK 0723
IPC-Sections 143, 147, 457, 427, 323, 506(ii), 149PDPP Act-Section 3(1)
Tribunals and Commissions25 Jul 2022Dismissed
Mohammed Salih M Vs Administrator, Lakshadweep Administration, Kavaratti, Union Territory of Lakshadweep, Pin � 682555 & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0028
Indian Penal Code, 1860 — Section 143, 147, 149, 323, 427, 457, 506(ii)Prevention Of Damage To Public Property Act, 1984 — Sect 3(i)
Tribunals and Commissions25 Jul 2022Allowed
Arshad Ahmad Lone & Others Vs State Of Jammu And Kashmir, Through Commissioner/ Secretary To Govt. Health And Medical Education Department, Srinagar & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0027
Food Safety And Standards Act, 2006 — Section 37, 37(1)Prevention Of Food Adulteration Rules, 1955 — Rule 8(c)Food Safety And Standards Rules, 2011 — Rule 2.1.3, 2.1.3.1 (i), 2.1.3.1 (ii), 2.1.3.1.(iii)
Tribunals and Commissions22 Jul 2022
Dhan Prasad Ahirwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0724
Tribunals and Commissions22 Jul 2022Disposed Of
Dhan Prasad Ahirwar, S/o Late Shri Ramuwa Harijan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0024
Tribunals and Commissions21 Jul 2022
Vinod Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0752
Tribunals and Commissions21 Jul 2022
Sunija. V Vs The Deputy Commissioner (Pers) & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0725
Tribunals and Commissions21 Jul 2022Allowed
Sushant Padha Vs Shri Pradip Kumar Tripathi
Central Administrative Tribunal · (2022) 07 CAT CK 0726
Regulations Relating to the Physical Examinations of Candidates-Paras 2.1, 2.3
Tribunals and Commissions21 Jul 2022Disposed Of
Sunija. V Vs Deputy Commissioner (Pers), Navodaya Vidyalaya Samiti, Head Quarters, Department Of School Education & Literacy, Government Of India, B15, Institutional Area, Sector 62, Noida, Gautam Budh Nagar Dist, Uttar Pradesh � 201309 & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0026
Tribunals and Commissions21 Jul 2022Allowed
Sushant Padha Vs Pradip Kumar Tripathi
Central Administrative Tribunal · (2022) 07 CAT CK 0025
Tribunals and Commissions21 Jul 2022Disposed Of
Vinod Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0022
Tribunals and Commissions20 Jul 2022
Arun Kmar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0753
Tribunals and Commissions20 Jul 2022
Azim Zaidi Vs Chairman And Managing Director Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0729
Central Administrative Tribunal Act, 1985-Section 19, 21
Tribunals and Commissions20 Jul 2022
T.J. Jose & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0727
Tribunals and Commissions20 Jul 2022Disposed Of
Arun Kmar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0023
Tribunals and Commissions20 Jul 2022Dismissed
Azim Zaidi Son Of Hamid Ahmad Zaidi Resident Of Rasalganj Machhli Wali Gali Aligarh, District Aligarh Vs Chairman And Managing Director Bharat Sanchar Nigam Limited, Corporate Office 110/112 Barakhamba Road, New Delhi & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal Act, 1985 — Section 21