Tribunals and Commissions08 Jul 2022
Digambar Panda Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0764
Constitution of India-Article 14, 16
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Central Administrative Tribunal judgments, 2022
991 judgments · page 25 of 50
Tribunals and Commissions08 Jul 2022
Smt. Raziya Bano Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0765
Tribunals and Commissions08 Jul 2022Disposed Of
Digambar Panda Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0009
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions08 Jul 2022Allowed
V.P. Mohod Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0008
Tribunals and Commissions08 Jul 2022Dismissed
Anjali Devi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0007
Tribunals and Commissions05 Jul 2022
Suriya Begum Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0731
Tribunals and Commissions05 Jul 2022Disposed Of
Suriya Begum Vs UT Of J&K Through Commissioner/Secretary Social Welfare Department, Civil Sectt, Jammu/ Srinagar - 180001 & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0005
Tribunals and Commissions04 Jul 2022
Gopal Kumar Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0766
Constitution of India-Article 14
Tribunals and Commissions04 Jul 2022
Sri Sarat Kumar Patra Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0767
CCS (Pension) Rules, 1972U.P. Retirement Benefits Rules, 1961-Rule 3(8)Civil Services Regulations-Regulation 370
Tribunals and Commissions04 Jul 2022
Subhanarayan Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0732
Tribunals and Commissions04 Jul 2022Allowed
Sarat Kumar Patra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0004
Uttar Pradesh Retirement Benefits Rules, 1961 — Rule 3(8)Constitution Of India, 1949 — Article 21Civil Service Regulation Rules, 1961 — Regulation 370
Tribunals and Commissions04 Jul 2022Allowed
Gopal Kumar Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0003
Constitution Of India, 1949 — Article 14
Tribunals and Commissions04 Jul 2022Disposed Of
Subhanarayan Nayak Vs Union Of India & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0002
Tribunals and Commissions01 Jul 2022
Asgar Ali Watali & Anr. Vs Union Territory of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 07 CAT CK 0768
Constitution of India-Article 311 (2)J&K Civil Services (Classification, Control & Appeal) Rules, 1956-Rule 30, 30(i), 30(iii), 33, 34, 35Punjab National Bank Officer Employees' (Discipline and Appeal) Regulations, 1977-Regulation 7(2)
Tribunals and Commissions01 Jul 2022
Asgar Ali Watali & Others Vs Union Territory Of Jammu & Kashmir Through Chief Secretary, Civil Secretariat, Srinagar-190001 & Others
Central Administrative Tribunal · (2022) 07 CAT CK 0001
Constitution Of India, 1949 — Article 311(2)Jammu & Kashmir, Civil Services (Classification, Control & Appeal) Rules, 1956 — Rule 30(i), 30(ii), 30(iii), 33, 34, 35Punjab National Bank Officer Employees� (Discipline And Appeal) Regulations , 1977 — Regulation 7(2)
Tribunals and Commissions30 Jun 2022
Ramesh Kumar Pattnaik Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0801
Constitution of India
Tribunals and Commissions30 Jun 2022Allowed
Ramesh Kumar Pattnaik Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0052
Tribunals and Commissions29 Jun 2022
Nafees Ahmad Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0802
Administrative Tribunals Act
Tribunals and Commissions29 Jun 2022Disposed Of
Nafees Ahmad Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0053
Tribunals and Commissions28 Jun 2022
Sh. Parveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0823
Rights of Person with Disability Act, 2016-Section 2 (r)