Tribunals and Commissions28 Jun 2022Disposed Of
Parveen Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0051
Rights Of Person With Disability Act, 2016 — Section 2(r)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 26 of 50
Tribunals and Commissions27 Jun 2022
Anamika Das Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2022) 06 CAT CK 0803
Tribunals and Commissions27 Jun 2022
Anamika Das Vs Navodaya Vidyalaya Samiti
Central Administrative Tribunal · (2022) 06 CAT CK 0049
Tribunals and Commissions24 Jun 2022
Satya Veer Meena & Ors. Vs The Chairman, Railway Board & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0824
Tribunals and Commissions24 Jun 2022
Nisar Ahmad Mir Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0825
Tribunals and Commissions24 Jun 2022
Salma Hassan Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0826
Tribunals and Commissions24 Jun 2022
K.Haridasan Vs The Indian Council Of Agriculture Research (ICAR) & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0804
Constitution of India-Article 14
Tribunals and Commissions24 Jun 2022Disposed Of
K.Haridasan Vs Indian Council Of Agriculture Research (ICAR) & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0050
Constitution Of India, 1949 — Article 14
Tribunals and Commissions24 Jun 2022
Salma Hassan Vs Union Territory Of Jammu & Kashmir Through Commr/Secretary To Govt. Education Department, Civil Secretariat, Jammu/ Srinagar & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0047
Tribunals and Commissions24 Jun 2022Allowed
Nisar Ahmad Mir Vs Union Territory Of Jammu & Kashmir Through Principal Secretary To Govt. Home Department, Civil Secretariat, Srinagar & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0046
Tribunals and Commissions21 Jun 2022
Fancy Babu Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0827
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions21 Jun 2022Dismissed
Fancy Babu Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0045
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47
Tribunals and Commissions17 Jun 2022
R. Sasi Kumar Vs The Additional Commissioner Of Income Tax & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0828
Right to Information Act, 2005-Section 19(1)CCS (Leave) Rules, 1972-Rule 12, 12(2)CCS (Pension) Rules, 1972-Rule 26, 26(1), 26(2), 26(4), 26(4)(iii)
Tribunals and Commissions17 Jun 2022
Muzaffar Ahmad Shah & Ors. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0829
Jammu & Kashmir Police (Gazetted) Service Recruitment Rules, 2002
Tribunals and Commissions17 Jun 2022
Ms. Satvinder Shah Kaur-I Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 06 CAT CK 0808
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14
Tribunals and Commissions17 Jun 2022
Manish Malik Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0805
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions17 Jun 2022
Ms. Satvinder Shah Kaur-II Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 06 CAT CK 0806
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14
Tribunals and Commissions17 Jun 2022Disposed Of
Manish Malik Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 Jun 2022Dismissed
R.Sasi Kumar Vs Additional Commissioner Of Income Tax, Range Satna, Satna (MP) � 485001 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0042
Right To Information Act, 2005 — Section 19(1)Central Civil Services (Leave) Rules, 1972 — Rule 12, 12(2), 26, 26(1), 26(2), 26(4), 26(4)(iii)
Tribunals and Commissions17 Jun 2022Allowed
Muzaffar Ahmad Shah & Others Vs Union Territory Of Jammu & Kashmir Through Principal Secretary To Government, Home Department, Civil Secretariat, Jammu Pin code 180001 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0040