Tribunals and Commissions13 Jun 2022Dismissed
Roqiya Banoo Vs Union Territory Of Ladakh & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0031
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 28 of 50
Tribunals and Commissions10 Jun 2022
Jiji P. Raveendran Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0838
GDS (Conduct & Engagement) Rules, 2011
Tribunals and Commissions10 Jun 2022
Lekshmi Priya S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0839
Tribunals and Commissions09 Jun 2022
The Commanding Officer & Ors. Vs P.P. Gopi & Anr.
Central Administrative Tribunal · (2022) 06 CAT CK 0840
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17, 17(1)Code of Civil Procedure-Order 47
Tribunals and Commissions09 Jun 2022
Narendra Babu S. Vs The Secretary, Government of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0841
Tribunals and Commissions09 Jun 2022
Preeti Devi Vs UT of Jammu and Kashmir & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0842
Tribunals and Commissions09 Jun 2022Disposed Of
Preeti Devi Vs UT Of Jammu And Kashmir, Through Commissioner Secretary To Government & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0027
Tribunals and Commissions09 Jun 2022Dismissed
Commanding Officer INS Dronacharya Naval Base Kochi � 4 & Others Vs P.P. Gopi
Central Administrative Tribunal · (2022) 06 CAT CK 0026
Central Administrative Tribunal (Procedure And Rules), 1987 — Rule 17, 17(1)
Tribunals and Commissions09 Jun 2022Disposed Of
Narendra Babu S Vs Secretary, Government Of India, Ministry Of Environment & Forests, Paryavaran Bhavan, CGO Complex, Lodhi Road, New Delhi � 110003 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0025
Tribunals and Commissions07 Jun 2022
Alankrita Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0843
Indian Administrative Service (Cadre) Rules, 1954-Rule 5(2), 5Constitution of India-Article 21
Tribunals and Commissions07 Jun 2022
Sasi K. K Vs Central Plantation Crops Research Institute & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0844
Persons with Disability (Equal Opportunities, Protection of Rights & Full Participation) Act, 1995-Chapter VIIIRight of Persons With Disabilities Act-Section 8 (3) (c)General Financial Rules 2017-Rule 284, 286 (1), 286 (2)
Tribunals and Commissions07 Jun 2022
Chhidda Singh Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0845
Tribunals and Commissions07 Jun 2022Dismissed
Sasi K. K Vs Central Plantation Crops Research Institute, Kasaragod, Kudlu. P.O, Kasaragod District � 671 124, Represented By Its Director & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0024
Rights Of Persons With Disabilities Act, 2016 — Section 8(3)(c)General Financial Rules, 2017 — Rule 284, 285, 286, 286(1), 286(2)Central Civil Service. (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions07 Jun 2022Allowed
Alankrita Pandey Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0023
Indian Administrative Service (Cadre) Rules, 1954 — Rule 5, 5(2)Constitution Of India, 1949 — Article 21
Tribunals and Commissions07 Jun 2022Dismissed
K. K Vs Central Plantation Crops Research Institute, Kasaragod & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0021
Rights Of Persons With Disabilities Act, 2016 — Section 8(3)(c)General Financial Rules, 2017 — Rule 284, 285, 286, 286(1), 286(2)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions06 Jun 2022
Sheeba B Vs The Chief Postmaster General & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0846
Constitution of India-Article 21Supplementary Rules-Rule 311, S.R 312 (1), S.R 316-APostal Manual Volume VI – Part-1-Rule 37, 37(2)
Tribunals and Commissions06 Jun 2022Allowed
Sheeba B Vs Chief Postmaster General, Thiruvananthapuram � 695 030 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0019
Constitution Of India, 1949 — Article 21
Tribunals and Commissions03 Jun 2022
N.P. Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 06 CAT CK 0847
Tribunals and Commissions03 Jun 2022
Hari Om Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0848
Tribunals and Commissions03 Jun 2022
Uma Nath Bhadani Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0849