Tribunals and Commissions02 Jun 2022Disposed Of
Dr. Praveen Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0007
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 30 of 50
Tribunals and Commissions02 Jun 2022Disposed Of
Amrish Tripathi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0006
Tribunals and Commissions01 Jun 2022
Veer Sain Vs Commissioner (MCD) & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0860
Tribunals and Commissions01 Jun 2022
Jagroop Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0861
Administrative Tribunals Act, 1985
Tribunals and Commissions01 Jun 2022
M. Rajesh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0862
Tribunals and Commissions01 Jun 2022
Shobha Singh Yadav & Anr. Vs Union Of The India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0863
Tribunals and Commissions01 Jun 2022
Ram Shringar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0864
Tribunals and Commissions01 Jun 2022
Amit Pal Singh Vs State Of J&K & Ors.
Central Administrative Tribunal · (2022) 06 CAT CK 0865
Tribunals and Commissions01 Jun 2022Disposed Of
M. Rajesh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0012
Tribunals and Commissions01 Jun 2022Disposed Of
Shobha Singh Yadav & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0004
Tribunals and Commissions01 Jun 2022Disposed Of
Jagroop Vs Union Of India & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0003
Tribunals and Commissions01 Jun 2022Disposed Of
Veer Sain Vs Commissioner (MCD), Municipal Corporation Of Delhi, Civic Centre, Minto Road Press Enclave, Ajmeri Gate Delhi-110002 & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0002
Tribunals and Commissions01 Jun 2022Dismissed
Amit Pal Singh Vs State Of J&K Through Commissioner/Secretary To Govt. Technical Education/ Youth Services & Sports Department, Civil Secretariat, Srinagar/ Jammu & Others
Central Administrative Tribunal · (2022) 06 CAT CK 0001
Tribunals and Commissions31 May 2022
Jai Prakash Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0788
Tribunals and Commissions31 May 2022
Kamlesh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0789
Tribunals and Commissions31 May 2022
S. Harsha Krishnan Vs The Additional Divisional Railway Manager & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0790
Tribunals and Commissions31 May 2022
Chandra Prakash Singh Vs CRB/CEO, Chairman, Railway Board & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0791
Tribunals and Commissions31 May 2022Disposed Of
S. Harsha Krishnan Vs Additional Divisional Railway Manager, Southern Railway, Thiruvananthapuram Division, Thiruvananthapuram � 691 014 & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0061
Tribunals and Commissions31 May 2022Disposed Of
Chandra Prakash Singh Vs CRB/CEO, Chairman, Railway Board, Raisina Hills, Rail Bhawan, New Delhi & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0060
Tribunals and Commissions31 May 2022Disposed Of
Kamlesh Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0059