Tribunals and Commissions30 May 2022
Krishna Gopal Vs Chief Managing Director, Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0792
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 31 of 50
Tribunals and Commissions30 May 2022
Km. Sonali Nigam Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0793
Tribunals and Commissions30 May 2022
Shashi Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0794
Tribunals and Commissions30 May 2022
Sneh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0795
Tribunals and Commissions30 May 2022
Smt. Sheo Dulari Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0796
Administrative Tribunals Act
Tribunals and Commissions30 May 2022
Vikas Kaushik Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0797
Tribunals and Commissions30 May 2022
Ramnaresh Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0798
I.P.C.-Sections 467, 468, 448 and 143
Tribunals and Commissions30 May 2022
Suraj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0799
Tribunals and Commissions30 May 2022Allowed
Sneh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0058
Tribunals and Commissions30 May 2022Allowed
Krishna Gopal Vs Chief Managing Director, Bharat Sanchar Nigam Limited, New Delhi & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0057
Tribunals and Commissions30 May 2022Disposed Of
Sheo Dulari Devi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0056
Tribunals and Commissions30 May 2022Disposed Of
Sonali Nigam Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0055
Tribunals and Commissions30 May 2022Dismissed
Suraj Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0054
Tribunals and Commissions30 May 2022Disposed Of
Vikas Kaushik Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0053
Tribunals and Commissions30 May 2022Disposed Of
Ramnaresh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0052
Indian Penal Code, 1860 — Section 143, 448, 467, 468
Tribunals and Commissions30 May 2022Disposed Of
Shashi Devi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0051
Tribunals and Commissions27 May 2022
Samrendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0800
Tribunals and Commissions27 May 2022
Shri Rajender Kumar Yadav & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0801
Tribunals and Commissions27 May 2022
Mansha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0802
Dying in Harness Rules-Rule 2 (c), 2 (c) (iii)Constitution of India-Articles 14 and 15
Tribunals and Commissions27 May 2022Disposed Of
Mansha Devi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0050
Constitution Of India, 1949 — Article 14, 15