Tribunals and Commissions27 May 2022Dismissed
Samrendra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0049
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 32 of 50
Tribunals and Commissions27 May 2022Dismissed
Rajender Kumar Yadav (Male) & Others Vs Union Of India Through Its Secretary, Ministry Of Defence, New Delhi & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0046
Tribunals and Commissions26 May 2022
Madhubashini Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0803
CGHS Rules
Tribunals and Commissions26 May 2022
Nisar Ahmad Mir & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0804
Tribunals and Commissions26 May 2022Disposed Of
Madhubashini Mohan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0048
Tribunals and Commissions26 May 2022Disposed Of
Nisar Ahmad Mir & Others Vs UT Of J&K Through Commissioner Secretary To Govt. Health And Medical Education Department, Civil Secretariat, Srinagar/Jammu, PIN Code 190001 & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0047
Tribunals and Commissions25 May 2022
P.I. Thankappan & Anr. Vs Assistant Registrar, Income Tax Appellate Tribunal & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0805
Indian Contracts Act-Section 171Limitation Act, 1963-Article 112 of the Schedule
Tribunals and Commissions25 May 2022Disposed Of
P.I. Thankappan Vs Assistant Registrar, Income Tax Appellate Tribunal, 1st Floor, Block C-I, Kendriya Bhavan, Kakkand, Cochin � 682037 & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0044
Contract Act, 1872 — Section 171Limitation Act, 1963 — Article 112
Tribunals and Commissions24 May 2022
Jit Mal Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0806
Tribunals and Commissions24 May 2022Dismissed
Jit Mal Vs Union Of India And Another
Central Administrative Tribunal · (2022) 05 CAT CK 0045
Tribunals and Commissions23 May 2022
Abdul Rashid Bhat Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0807
Tribunals and Commissions23 May 2022
Ashiq Ahmad Magray Vs State Of J&K & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0808
RTI Act
Tribunals and Commissions23 May 2022
Ghulam Qadir Lone Vs Vice Chairman, Lakes & Waterways Development Authority & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0809
Tribunals and Commissions23 May 2022Disposed Of
Mohmad Shafi Bhat Vs D/O Youth Services & Sports, UT of J&K & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0810
Tribunals and Commissions23 May 2022Disposed Of
Ashiq Ahmad Magray Vs State Of J&K Through Commissioner/Secretary To Govt, Home Department Civil Secretariat Srinagar & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0043
Tribunals and Commissions23 May 2022Disposed Of
Abdul Rashid Bhat Vs Union Territory of Jammu & Kashmir Through Commissioner Secretary To Govt, Commissioner, Secretary To Govt, PW (R&B) Department, Civil Sectt. Srinagar/Jammu Pin Code 190001 & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0042
Tribunals and Commissions23 May 2022Disposed Of
Ghulam Qadir Lone Vs Vice Chairman, Lakes & Waterways Development Authority, Srinagar-190001 & Others
Central Administrative Tribunal · (2022) 05 CAT CK 0041
Tribunals and Commissions20 May 2022
Bhawani Shankar Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0811
Administrative Tribunals Act, 1985-Section 19IPC-Section 506, 406, 420, 34Delhi Police (Punishment & Appeal) Rules, 1980-Rule 15 (1)
Tribunals and Commissions20 May 2022
Delhi Andaman & Nicobar Island, Civil Service Officers Association & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 05 CAT CK 0812
Administrative Tribunals Act, 1985-Section 19National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Civil Services) Rules, 2003-Rule 7(2)(a), 4(2)
Tribunals and Commissions20 May 2022
Bhaskaran R. Vs The Senior Divisional Personnel Officer & Anr.
Central Administrative Tribunal · (2022) 05 CAT CK 0813
Administrative Tribunals Act-Section 14Hindu Marriage Act, 1955