Tribunals and Commissions19 Aug 2022Disposed Of
C.S. Prem Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0020
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 21 of 50
Tribunals and Commissions18 Aug 2022
C. Balan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0375
IPC-Section 120BPrevention of Corruption Act-Section 7, 13(1)(d), 13(2), 20Central Civil Services (Pension) Rules, 1972-Rule 9, 69, 69(1)(a), 69(1)(c), 69(2)
Tribunals and Commissions18 Aug 2022
Sukhvir Singh Vs Union Territory Of Jamu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0376
Administrative Tribunal Act, 1985-Section 19Arms Act-Section 30Police Manual-Rule 359 (4), 359 (5)
Tribunals and Commissions18 Aug 2022Dismissed
Sukhvir Singh Vs Union Territory Of Jamu And Kashmir Through Principal Secretary To Government, Home Department, Government Of Jammu And Kashmir, Civil Secretariat, Jammu � 180001 & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Ranbir Penal Code, 1989 — Section 34, 336Arms Act, 1959 — Section 30
Tribunals and Commissions18 Aug 2022Allowed
C. Balan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0019
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20Code Of Criminal Procedure, 1973 — Section 2(i), 391
Tribunals and Commissions17 Aug 2022
Preeti Vs Shri Naresh Kumar & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0334
Tribunals and Commissions17 Aug 2022Dismissed
Preeti Vs Naresh Kumar & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0018
Tribunals and Commissions16 Aug 2022
Mir Masarat Jan Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0344
Tribunals and Commissions16 Aug 2022
Sunil Kumar @ Rehan Mohammad Vs Principal Secretary to Govt. of J&K & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0335
Tribunals and Commissions16 Aug 2022
Owais Rashid Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0336
Tribunals and Commissions16 Aug 2022Disposed Of
Owais Rashid Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0017
Tribunals and Commissions16 Aug 2022Disposed Of
Sunil Kumar @ Rehan Mohammad Vs Principal Secretary To Govt. Of J&K & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0016
Tribunals and Commissions16 Aug 2022Disposed Of
Mir Masarat Jan Vs Union Territory Of Jammu And Kashmir & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0015
Tribunals and Commissions12 Aug 2022
Sachin & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0337
Tribunals and Commissions12 Aug 2022
Durga Prasad Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0338
Tribunals and Commissions12 Aug 2022
Suman Lata Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0339
Tribunals and Commissions12 Aug 2022
B.K. Toshkhani Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0340
Tribunals and Commissions12 Aug 2022Disposed Of
B.K. Toshkhani Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0014
Tribunals and Commissions12 Aug 2022Disposed Of
Durga Prasad Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0013
Tribunals and Commissions12 Aug 2022Disposed Of
Sachin & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0012