Tribunals and Commissions06 Sept 2022
Muralidhdar Swain & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0707
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 19 of 50
Tribunals and Commissions06 Sept 2022Allowed
Sanjit Kumar Satapathy Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0708
CCS (CCA) Rules, 1965-Rule 16, 11Evidence Act-Section 114General Clauses Act-Section 27
Tribunals and Commissions06 Sept 2022Dismissed
Gati Krushna Das Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0009
Constitution Of India, 1949 — Article 227
Tribunals and Commissions06 Sept 2022Dismissed
Muralidhdar Swain & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0008
Tribunals and Commissions06 Sept 2022Allowed
Sanjit Kumar Satapathy Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0007
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 16
Tribunals and Commissions05 Sept 2022
Abhiv Koul Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0754
J&K Reservation Rules, 2005-Rule 21
Tribunals and Commissions05 Sept 2022
Akhter Ali & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0709
Tribunals and Commissions05 Sept 2022
Muhammad Haneef Ghani Vs Joint Director & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0710
Forest (Protection) Force Rules-2012-Rule-9, Rule-34 (4)Forest Protection Force Subordinate Service Rules – 2017
Tribunals and Commissions05 Sept 2022Dismissed
Muhammad Haneef Ghani Vs Joint Director, Forest Protection Force & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0006
Forest (Protection) Force Rules, 2012 — Rule 9, 34(4)
Tribunals and Commissions05 Sept 2022Dismissed
Akhter Ali And Another Vs Union Territory Of J&K & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0005
Tribunals and Commissions05 Sept 2022Disposed Of
Abhiv Koul Vs Union Territory Of J&K & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0004
Jammu & Kashmir Reservation Rules, 2005 — Rule 21
Tribunals and Commissions02 Sept 2022
C.P. Baby Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0755
Apprentices Act, 1961Railway Establishment Code Vol.II-Para 2202 (2)
Tribunals and Commissions02 Sept 2022
Ushakumari.R. Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0723
CCS (Pension) Rules, 1972-Rule 13, 14(2)Education Code for Kendriya Vidyalayas
Tribunals and Commissions02 Sept 2022
K.K. Joy Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0711
Tribunals and Commissions02 Sept 2022Allowed
K.K. Joy Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0003
Tribunals and Commissions02 Sept 2022Allowed
Ushakumari.R Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0002
Central Civil Services (Pension) Rules, 1972 — Rule 13, 14(2)
Tribunals and Commissions02 Sept 2022Dismissed
C.P. Baby Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0001
Tribunals and Commissions31 Aug 2022
P.G.Baiju Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0324
CCS(CCA) RulesPrasar Bharati Amendment Act-Sections 11(1) & (2)
Tribunals and Commissions31 Aug 2022
Jaikrishan Narayan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0325
Tribunals and Commissions31 Aug 2022
Abdul Shakoor Hussaini Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0326
All India Radio (Group-C) Recruitment (2nd Amendment) and (3rd Amendment) Rules, 1983All India Radio and Doordarshan (Transmission Executive) Recruitment Rules, 1992