Tribunals and Commissions16 Sept 2022
Sanjay Kumar Gami Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0716
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 17 of 50
Tribunals and Commissions16 Sept 2022
Anil Shrivastava & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0681
DMC Services (Control and Appeal) Regulations, 1959-Regulation 8/8-ACCS (Conduct) Rules, 1964-Rule 3(I)(i)(ii)(iii)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9(21)
Tribunals and Commissions16 Sept 2022
R.P.Bhardwaj & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0682
Fundamental Rules-FR 49 (iii), FR-49Income Tax ActCCS(CCA) Rules
Tribunals and Commissions16 Sept 2022
Pradipta Kumar Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0683
Tribunals and Commissions16 Sept 2022
Ramakanta Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0684
CCS (C…-Rule 14, 16
Tribunals and Commissions16 Sept 2022
Abhiram Panda Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0685
Railway Services (Pension) Rules, 1993-Rule 75 Sub Rule 6(b), 75 Sub Rule 6(D)
Tribunals and Commissions16 Sept 2022
Padmanav Pradhan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0686
Postal Manual Vol.-Rule 539Rules for Branch Offices-Rule 21, Chapter 1
Tribunals and Commissions16 Sept 2022Allowed
Anil Shrivastava & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0030
Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(i), 3(I)(ii), 3(I)(iii)Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9(21)Delhi Municipal Corporation Services (Control And Appeal) Regulations, 1959 — Regulation 8, 8A
Tribunals and Commissions16 Sept 2022Allowed
R.P. Bhardwaj & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0029
Tribunals and Commissions16 Sept 2022Dismissed
Abhiram Panda Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0028
Railway Services (Pension) Rules, 1993 — Rule 75(6), 75(6(b)), 75(6(D))
Tribunals and Commissions16 Sept 2022Allowed
Ramakanta Mishra Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0027
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 16
Tribunals and Commissions16 Sept 2022Allowed
Padmanav Pradhan Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0026
Tribunals and Commissions16 Sept 2022Dismissed
Pradipta Kumar Swain Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0025
Tribunals and Commissions16 Sept 2022Disposed Of
Sanjay Kumar Gami Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions14 Sept 2022
Rahul Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0687
Tribunals and Commissions13 Sept 2022
Vivek Bardiya Vs The Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0717
Tribunals and Commissions13 Sept 2022
Union Of India & Anr. Vs Manmohan
Central Administrative Tribunal · (2022) 09 CAT CK 0718
Tribunals and Commissions13 Sept 2022Disposed Of
Vivek Bardiya Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0022
Tribunals and Commissions12 Sept 2022
Pradeep Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0688
Constitution of India-Article 14, 309CCS (Revised Pay) Rule, 2008Excise Group 'A' Service Rules, 1983
Tribunals and Commissions12 Sept 2022
Naresh Kumar Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0689
Jammu & Kashmir Civil Services (Special Provisions) Act, 2010