Tribunals and Commissions21 Sept 2022
Smt. Alka Maheshwari Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0674
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 16 of 50
Tribunals and Commissions21 Sept 2022
Dr. Ritu Tyagi Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0675
Tribunals and Commissions21 Sept 2022Disposed Of
Alka Maheshwari Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0042
Tribunals and Commissions21 Sept 2022Disposed Of
Dr. Ritu Tyagi Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0040
Tribunals and Commissions21 Sept 2022Disposed Of
Indira Nidhi Prasad Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0039
Tribunals and Commissions21 Sept 2022Disposed Of
Ashalata Singh Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0033
Tribunals and Commissions20 Sept 2022
Manoj Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0714
Tribunals and Commissions20 Sept 2022
Sarun V.S Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0715
Constitution of India-Articles 14, 16
Tribunals and Commissions20 Sept 2022
Sudhir Rathi Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0676
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311, 311(2)(b), 311(3)IPC-Sections 420, 406, 411, 120B, 120-B, 34, 41
Tribunals and Commissions20 Sept 2022
Pallavi Nandkishor Gajbhiye Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0677
Tribunals and Commissions20 Sept 2022
Narendra Kumar Mishra & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0678
Tribunals and Commissions20 Sept 2022
Pravindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0679
Tribunals and Commissions20 Sept 2022Disposed Of
Pravindra Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0038
Tribunals and Commissions20 Sept 2022Disposed Of
Narendra Kumar Mishra & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0037
Tribunals and Commissions20 Sept 2022Disposed Of
Manoj Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0036
Tribunals and Commissions20 Sept 2022Disposed Of
Pallavi Nandkishor Gajbhiye Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0035
Tribunals and Commissions20 Sept 2022Dismissed
Sarun V.S Vs Union Of India & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0034
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions20 Sept 2022Partly Allowed
Sudhir Rathi Vs Commissioner Of Police, PHQ, MSO Building, I.P. Estate, New Delhi & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 41, 120B, 406, 411, 420Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d)
Tribunals and Commissions19 Sept 2022
Mohammad Yasin Vs The Commissioner & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0680
Tribunals and Commissions19 Sept 2022Allowed
Mohammad Yasin Vs Commissioner, North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2022) 09 CAT CK 0031