Tribunals and Commissions03 Oct 2022
Goverdhan Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 10 CAT CK 0604
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 14 of 50
Tribunals and Commissions03 Oct 2022
D.K. Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0605
Tribunals and Commissions03 Oct 2022Disposed Of
Goverdhan Verma Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0010
Tribunals and Commissions03 Oct 2022Disposed Of
Parvati Gaud Vs Comptroller & Auditor General Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0009
Tribunals and Commissions30 Sept 2022
Jasveer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0712
Central Civil Service (Classification, Control and Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions30 Sept 2022
Dr. Sarv Priya Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0693
Indian Penal Code-Section 304B/498A/34CCS (CCA) Rules, 1965-Rule 10, 10(6), 10(6)(2), 10(7)
Tribunals and Commissions30 Sept 2022
Upendra Mehra Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0694
Tribunals and Commissions30 Sept 2022
Mrs. Vimla Rani Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0695
Tribunals and Commissions30 Sept 2022
Smt. Renuka Tushir Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0696
Tribunals and Commissions30 Sept 2022
Suman Khati Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0697
Tribunals and Commissions30 Sept 2022
Suman Gupta Vs Kendariya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 09 CAT CK 0698
Tribunals and Commissions30 Sept 2022Disposed Of
Renuka Tushir Vs Kendariya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0058
Tribunals and Commissions30 Sept 2022Disposed Of
Suman Gupta Vs Kendariya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0057
Tribunals and Commissions30 Sept 2022Disposed Of
Vimla Rani Vs Kendariya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0056
Tribunals and Commissions30 Sept 2022Disposed Of
Suman Khati Vs Kendariya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0055
Tribunals and Commissions30 Sept 2022Disposed Of
Upendra Mehra Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0054
Tribunals and Commissions30 Sept 2022Dismissed
Jasveer Singh, (Group-A) Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0053
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions30 Sept 2022Dismissed
Dr. Sarv Priya Singh Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2022) 09 CAT CK 0052
Indian Penal Code, 1860 — Section 34, 304B, 498ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(6), 10(6)(2), 10(7)
Tribunals and Commissions29 Sept 2022
Virender Giri & Ors. Vs Chief Executive Officer, Delhi Jal Board & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0699
Administrative Tribunals Act, 1985-Section 19Bihar Nationalised Secondary School (Service Conditions) Rules, 1983Constitution of India-Preamble
Tribunals and Commissions29 Sept 2022
Ms. Vandana Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 09 CAT CK 0700
Administrative Tribunals Act, 1985-Section 24