Tribunals and Commissions10 Oct 2022
Sujatha N. Vs Southern Railway & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0597
National Trust Act 1999-Section 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 13 of 50
Tribunals and Commissions10 Oct 2022
Sanjeev Peeka Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0598
Tribunals and Commissions10 Oct 2022Disposed Of
Sujatha N Vs Southern Railway & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0015
National Trust Act, 1999 — Section 14
Tribunals and Commissions07 Oct 2022
Raj Kumar Sharma Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0610
Tribunals and Commissions07 Oct 2022
Dr. Pradip Kumar Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0599
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Oct 2022
Indukala Pathak Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0600
Tribunals and Commissions07 Oct 2022
Shiv Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0601
Tribunals and Commissions07 Oct 2022Disposed Of
Dr. Pradip Kumar Vs Employees State Insurance Corporation & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Oct 2022Disposed Of
Raj Kumar Sharma Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0005
Tribunals and Commissions07 Oct 2022Disposed Of
Indukala Pathak Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0004
Tribunals and Commissions06 Oct 2022
Shyam Sunder Kumar Vs National Highways Authority Of India & Anr.
Central Administrative Tribunal · (2022) 10 CAT CK 0611
Administrative Tribunals Act, 1985-Section 19National Highways Authority of India (Recruitment, Seniority and Promotion) Regulations, 1996-Regulation 21A, clause (k)NHAI (Conduct, Discipline and Appeal) Regulations, 1997-Regulation 13, 14, 25
Tribunals and Commissions06 Oct 2022
Ram Phal Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0612
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Oct 2022
Muneeb Ahmad Derzi Vs UT Of J&K Through Commissioner/Secretary & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0602
Tribunals and Commissions06 Oct 2022Disposed Of
Ram Phal Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Oct 2022Disposed Of
Muneeb Ahmad Derzi Vs UT Of J&K & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0012
Tribunals and Commissions06 Oct 2022Partly Allowed
Shyam Sunder Kumar Vs National Highways Authority Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 11, 13, 14(3), 14(4), 14(5), 14(6), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(14), 14(15), 14(16), 14(17), 14(18), 14(19), 14(20), 14(21), 14(22), 14(23), 16, 16(1), 16 (1A), 16(1)(b)National Highways Authority Of India ( Conduct Discipline And Appeal) Regulations, 1997 — Regulation 11, 13, 13(b)
Tribunals and Commissions04 Oct 2022
Maj Narinder Singh (Retd) Vs Smt Madhubala Bhandari & Anr.
Central Administrative Tribunal · (2022) 10 CAT CK 0618
Tribunals and Commissions04 Oct 2022
Jasbir Kaur Vs Union Territory, Chandigarh Administration, Chandigarh & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0613
Tribunals and Commissions03 Oct 2022
Dinesh Lodhi Vs The Secretary Ministry Of Railways & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0614
Tribunals and Commissions03 Oct 2022
Smt. Parvati Gaud Vs Comptroller & Auditor General of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0603