Tribunals and Commissions21 Oct 2022Allowed
B. Santhosh Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0031
Central Civil Services (Revised Pay) Rules, 2008 — Rule 6
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 12 of 50
Tribunals and Commissions21 Oct 2022Dismissed
Satish Chandra Jha Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0029
Tribunals and Commissions20 Oct 2022
Km. Pinki Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0607
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions20 Oct 2022Allowed
S/o Late Vijay Kumar Pandey Vs Union Of India & Ors. (Compassionate Appointment)
Central Administrative Tribunal · (2022) 10 CAT CK 0615
AT Act-Section 19
Tribunals and Commissions20 Oct 2022
Pinki Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Oct 2022Allowed
Manish Kumar Ojha Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Oct 2022
K. Yamuna Devi Vs Superintendent Of Post Offices & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0608
RTI ActCCS (Pension) Rules, 1972
Tribunals and Commissions19 Oct 2022
Smt. Radha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0591
Tribunals and Commissions19 Oct 2022
Gunjan Sharma Vs Commissioner, Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 10 CAT CK 0592
Tribunals and Commissions19 Oct 2022Dismissed
K. Yamuna Devi Vs Superintendent Of Post Offices, Irinjalakuda Division, Irinjalakuda � 680121 & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0025
Tribunals and Commissions19 Oct 2022Disposed Of
Gunjan Sharma Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110016 & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0023
Tribunals and Commissions18 Oct 2022
Deepak Kashyap Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0593
Tribunals and Commissions18 Oct 2022
Ashraf Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0594
Tribunals and Commissions18 Oct 2022
Radhamany V.K Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0586
Tribunals and Commissions17 Oct 2022
Sh. Bhupender Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0609
Tribunals and Commissions17 Oct 2022
Vinod Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0595
Tribunals and Commissions17 Oct 2022
Javed Hasan Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 10 CAT CK 0587
Tribunals and Commissions17 Oct 2022Disposed Of
Vinod Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0018
Tribunals and Commissions15 Oct 2022
Brundaban Behera Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0596
Tribunals and Commissions15 Oct 2022Disposed Of
Brundaban Behera Vs Union Of India & Ors
Central Administrative Tribunal · (2022) 10 CAT CK 0020