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Judgment
Per: Hon'ble Justice Sunil Thomas, Judicial Member
When the matter was taken up, it was submitted by learned counsel for the applicant that the Original Application has become infructuous. This is recorded and the Original Application is closed as infructuous accordingly. No costs.
List of Annexures
Annexure A1- True copy of the letter No.G 1/89/2018 dt. 17.11.2018 along with the English translation
Annexure A2- True copy of letter No.G 1/89/2018 dt. 29.12.2018 issued by the 3rd respondent along with English translation
Annexure A3- True copy of the representation dt. 29.1.2019 of the applicant along with its true English translation
Annexure A4- True copy of the letter No.CPPC/SBI dt.21.03.2019 issued by the 4th respondent to the 5th respondent
Annexure A5- True copy of the objection dt. 17.4.2019 of the applicant along with its English translation.
Annexure R3(a)- True copy of the calculation sheet
Annexure R3(b)- True copy of letter No.G1/89/2018 dated 17.11.2018 English translation of Annexure R3(b)
Annexure R3(c)- True copy of letter No.G1/89/2018 dated 29.12.2018 English translation of Annexure R3(c
Annexure R3(d)- True copy of letter dated 24.1.2019 English translation of Annexure R3(d))
Annexure R3(e)- True copy of request letter to Manager, Centralized Pension Processing Centre (CPPC), SBI
Annexure R3(f)- True copy of letter No.CPPC/SBI dated 21.3.2019
Annexure R3(g)- True copy of the letter of the bank manager along with the letter of the applicant English translation of Annexure R3(g)
Annexure R3(h)- True copy of the letter, which was served to the petitioner
Annexure R3(i)- True copy of treasury chalan No.KL004385583201920M dated 6.7.2019
Annexure R3(j)- True copy of chalan No.KL006437652201920M dated 26.9.2019
Annexure R3(k)- True copy of chalan No.KL006591675201920M dated 30.8.2019
Annexure R3(l)- True copy of chalan No.KL006592244201920M dated 30.8.2019
Annexure R3(m)- True copy of judgment in WP(C) No.31673/2016 dated 14.3.2018
Annexure R4(a)- A true copy of the letter issued by the District Treasury Officer, Alappuzha dated 6.2.2019
Annexure R4(b)- A true copy of the undertaking executed by the applicant dated 19.12.2007
Annexure R4(c)- A true copy of the Circular No.RBI/2015-16/340 dated 17.3.2016.