Sanjeev Peeka vs Union Of India & Ors.

Per: Hon'ble Justice Sunil Thomas, Judicial Member

When the matter was taken up, learned counsel for the applicant on instructions submitted that the relief sought by the applicant has been granted by the Government. Hence he has been advised not to pursue the Original Application. This is recorded and the Original Application is closed as infructuous accordingly. No costs.

Annexure A1- True copy of the representation dated 3.10.2017 submitted before the 1^st respondent

Annexure A2- True copy of the online RTI request dated 2.11.2017 submitted by the applicant

Annexure A3- True copy of the online RTI request dated 15.11.2017 submitted by the applicant

Annexure A4- True copy of the letter F.No.2/34(3)/2017-AP-3 dated 28.11.2017 issued by the CPIO of the 2^nd respondent

Annexure A5- True copy of the letter F.No.2/34(4)/2017-AP-3 dated 4.12.2017 issued by the CPIO of the 2^nd respondent

Annexure A6- True copy of the order no.AGM(HR)/CON/APAR Corr/C.O/2011/5/dated 23.5.2011 of the CGMT, Kerala Circle

Annexure A7- True copy of the representation dated 4.1.2018 submitted before the 1^st respondent

Annexure A8- True copy of the online RTI request dated 4.2.2018 submitted by the applicant

Annexure A9- True copy of the Minutes of the DPC held on 25 & 26^th July 2017

Annexure A10- True copy of the APAR for 2014-15 of the applicant

Annexure A11- True copy of the representation dated 7.2.2018 submitted before the 1^st respondent

Annexure A12- True copy of the representation dated 7.5.2018 submitted before the 1^st respondent

Annexure A13- True copy of the representation dated 18.1.2019 submitted before the 1^st respondent

Annexure A14- True copy of the order No.315-06/2011-STGIII dated 5.10.2011 issued by the Director (Staff) of the 1^st respondent

Annexure R1- True copy of letter No.315-04/2016-STG III dated 25.7.2017

Annexure R2- True copy of letter dated 14.3.2019

Annexure R3- True copy of OM No.A.B.14017/64/2008-Estt.(RR) dated 24.4.2009

Annexure R4- True copy of order dated 5.10.2011

Annexure R2(a)- Telecommunications vide letter dated 22.7.2019

Annexure R5- True copy of Order No.315-04/2016-STG III dated 24.8.2019

Annexure R6- True copy of Order No.315-011/2016-STG-III dated 28.11.2019