Tribunals and CommissionsDivision Bench(2023) 09 CAT CK 3425

Benny P.Jacob & Ors. vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 21 September 2023

HON’BLE JUDGES
K. Haripal, Judicial Member · K.V. Eapen, Administrative Member
CASE NUMBER
O.A No.180/00313/2017

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Judgment

24 paragraphs · 391 words

Justice K.Haripal, Judicial Member

When taken up, learned counsel for the applicants submits that the applicants have since been granted the reliefs and the Original Application has become infructuous.

2.

Recording the submission, the Original Application is closed. No costs.

List of Annexures

Annexure A1- True copy of the Order issued by the Commissioner of Central Excise, Cochin

Annexure A2- True copy of the order No.A-60011/24/2003-Ad.II-B dated 18.6.2004 issued by the 1st respondent

Annexure A3- True copy of the Letter F.No.A-11013/76/2002-Ad.IV dated 8.9.2004 issued by the Under Secretary of the 1st respondent

Annexure A4- True copy of the representation dated 28.8.2014 submitted by the 1st applicant

Annexure A5- True copy of the oder dated 26.10.2015 of the Hon'ble High Court in W.P(C) No.22956/2007

Annexure A6- True copy of the Letter C.No.II/34/05/2014 Estt dated 31.12.2015 of the Commissioner, Central Excise, Cochin

Annexure A7- True copy of the relevant extract of the Seniority List of Superintendents published in the web site of the Department

Annexure A8- True copy of the judgement dated 18.5.2016 of the Hon'ble High Court of Kerala in W.P(C) No.22956/2007

Annexure A9- True copy of the representation dated 27.2.2017 submitted by the 3rd applicant

Annexure A10- True copy of the Letter C.No.II/34/5/2014 Estt dated 9.1.2017 of the Joint Commissioner (P&V) of the 4th respondent

Annexure A11- True copy of the Office Order No.33/2017 issued in F.No.A 32012/10/2017-Ad.II dated 23.2.2017 issued by the Deputy Secretary

Annexure MA-1- True copy of Interim Order dated 24.7.2017 in M.A No.180/703/2017 passed by Hon'ble CAT, Ernakulam Bench

Annexure MA-2- True copy of judgment dated 10.01.2017 of Hon'ble CAT, Madras Bench

Annexure A12- True copy of the Minutes of the DPC held on February 14,15 and 20 by the respondents

Annexure A13- True copy of the Order F.No.A-32012/26/2017-Ad.II dated 10.7.2017 issued by the Deputy Secretary of the 2nd respondent

Annexure A14- True copy of the Order F.No.A-32012/38/2017-Ad.II dated 4.8.2017 issued by the Deputy Secretary of the 2nd respondent

Annexure A15- True copy of the Order F.No.A-32012/05/2017-Ad.II dated 29.8.2017 issued by the Deputy Secretary of the 2nd respondent

Annexure A16- True copy of the Order F.No.A-32012/25/2017-Ad.II dated 3.10.2017 issued by the Deputy Secretary of the 2nd respondent

Annexure A17- True copy of the Order F.No.A-32012/36/2017-Ad.II dated 3.10.2017 issued by the Deputy Secretary of the 2nd respondent

Annexure R1- True copy of Contempt Petition No.1412/2017 in W.P No.5612/2017