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Tribunals and CommissionsSingle Bench(2022) 09 CAT CK 0718

Union Of India & Anr. vs Manmohan

Central Administrative Tribunal · Decided on 13 September 2022

HON’BLE JUDGES
Akhil Kumar Srivastava, Judicial Member
CASE NUMBER
Miscellaneous Application No.200/1148/2022 (in OA No. 588/2022)

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Judgment

3 paragraphs · 62 words

This M.A. 200/1148/2022 (in O.A. no. 200/588/2022) has been filed for extension of time for complying order dated 04.07.2022, passed by this Tribunal in O.A. No. 200/588/2022.

2.

In view of averments made in Para 2, applicants (respondents in the Original Application) are granted further two months’ time from today for compliance of order dated 04.07.2022.

3.

Accordingly, M.A. is disposed of.