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Judgment
6 paragraphs · 74 words
O R D E R
Shri B.N. Singh, counsel for the applicant is present. Shri Krishna Kumar Ojha, counsel for the respondents is present.
1.
Heard on MA No. 2295/2022 filed on 28.07.2022.
2.
The applicant seeks withdrawal of the OA without any condition.
3.
The opposite parties having no any objection.
4.
Therefore, MA No. 2295/2022 is allowed. The OA No. 1342/2017 is dismissed as withdrawn. Both parties shall bear their own costs.