Tribunals and Commissions31 Aug 2022Disposed Of
Abdul Shakoor Hussaini Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0033
COURT ARCHIVE
Central Administrative Tribunal judgments, 2022
991 judgments · page 20 of 50
Tribunals and Commissions31 Aug 2022Allowed
P.G. Baiju Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0032
Prasar Bharati (Broadcasting Corporation Of India) Act, 1990 — Section 11(1), 11(2)
Tribunals and Commissions31 Aug 2022Allowed
Jaikrishan Narayan & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0031
Tribunals and Commissions29 Aug 2022
G. Bhaskara Jyothi Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0327
Tribunals and Commissions29 Aug 2022Allowed
G. Bhaskara Jyothi Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0023
Tribunals and Commissions26 Aug 2022
K. Viswanathan Vs The Controller Of Communication Accounts & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0373
CCS (Pension) Rules-Rule 40, 41
Tribunals and Commissions26 Aug 2022
Shri Nand Kumar Batham Vs Union Of India & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0328
Tribunals and Commissions26 Aug 2022Allowed
K. Viswanathan Vs Controller Of Communication Accounts 5th Floor, BSNL Bhavan Thiruvananthapuram � 695033 & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0024
Central Civil Services (Pension) Rules, 1972 — Rule 40, 41
Tribunals and Commissions25 Aug 2022
P. Anil Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0329
Administrative Tribunals Act-Section 19
Tribunals and Commissions25 Aug 2022
Dr. Arshid Iqbal Qadri & Anr. Vs State Of J&K & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0330
Tribunals and Commissions25 Aug 2022Disposed Of
Dr. Arshid Iqbal Qadri & Others Vs State Of J&K Through Secretary To The Govt. Medical Education Department, Civil Secretariat, Srinagar/ Jammu & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0027
Tribunals and Commissions25 Aug 2022Dismissed
P. Anil Kumar, MTS, SRO Shornur & Others Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0026
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Aug 2022
Union Of India & Ors. Vs Faculty Association, AIIMS, Bhubaneswar & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0331
Tribunals and Commissions24 Aug 2022Dismissed
Union Of India & Others Vs Faculty Association, AIIMS, Bhubaneswar & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0028
Tribunals and Commissions23 Aug 2022
Sri Balaram Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0343
Constitution of India-Article 14, 161990 Rules
Tribunals and Commissions23 Aug 2022
Vipin Kumar Tyagi Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2022) 08 CAT CK 0332
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions23 Aug 2022Disposed Of
Vipin Kumar Tyagi Vs Kendriya Vidyalaya Sangathan & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Aug 2022Disposed Of
Balaram Mohanty Vs Union Of India & Others
Central Administrative Tribunal · (2022) 08 CAT CK 0029
Constitution Of India, 1949 — Article 14, 16
Tribunals and Commissions19 Aug 2022
K. Gopalakrishnan Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0374
Tribunals and Commissions19 Aug 2022Disposed Of
C.S.Prem Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 08 CAT CK 0333
Central Civil Accounts Service (Junior Accountants Officer and Assistant Accountants Officer) Recruitment Rules 2000JAO(C) Examination Regulation, 2006