High Courts21 Jul 2025Disposed Of
Virendra Singh Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0680
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 90 of 1,060
High Courts18 Jul 2025Allowed
Jasvinder Kaur And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0676
Indian Penal Code, 1860 - Section 420
High Courts18 Jul 2025Allowed
Ajay And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0675
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 117(2), 190, 191(2), 191(3), 352
High Courts18 Jul 2025Allowed
Parikshit Parse Vs Tate Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0668
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 111, 318(4), 336(3), 338, 340(2)Banning Of Unregulated Deposit Schemes Act, 2019 - Section 3, 21(3)Uttarakhand Protection Of Interest Of Depositors (In Financial Establishments) Act, 2005 - Section 3
High Courts18 Jul 2025Allowed
Parikshit Parse Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0665
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 111, 318(4), 336(3), 338, 340(2), 351(3)Banning Of Unregulated Deposit Schemes Act, 2019 - Section 3, 4, 21(3), 22Uttarakhand Protection Of Interest Of Depositors (In Financial Establishments) Act, 2005 - Section 3
High Courts18 Jul 2025Allowed
Jagdish Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0664
Bharatiya Nyaya Sanhita, 2023 - Section 61(2)(a), 309(6), 318(4)Constitution Of India, 1950 - Article 21
High Courts18 Jul 2025Allowed
Ejaj Ahmad & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 07 UK CK 0663
Bharatiya Nyaya Sanhita, 2023 - Section 109Indian Penal Code, 1860 - Section 307
High Courts18 Jul 2025Dismissed
Ruchi Naithani Vs Rahul Naithani
Uttarakhand High Court · (2025) 07 UK CK 0662
Limitation Act, 1963 - Section 5Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 159, 519
High Courts17 Jul 2025Dismissed
Rajesh Negi Vs State And Others
Uttarakhand High Court · (2025) 07 UK CK 0678
Indian Penal Code, 1860 - Section 306
High Courts17 Jul 2025Dismissed
Surjeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0677
Code Of Criminal Procedure, 1973 - Section 125, 125(2)Hindu Marriage Act, 1955 - Section 9
High Courts17 Jul 2025Allowed
Noor Hasan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0660
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 506Constitution Of India, 1950 - Article 21
High Courts17 Jul 2025Allowed
Manish Tamta Alias Manish Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0659
Indian Penal Code, 1860 - Section 376, 417Dowry Prohibition Act, 1961 - Section 3, 4Constitution Of India, 1950 - Article 21
High Courts16 Jul 2025Disposed Of
State Of Uttarakhand And Others Vs Vijay Pal Singh
Uttarakhand High Court · (2025) 07 UK CK 0661
High Courts15 Jul 2025Disposed Of
Jagat Singh Rawat Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 07 UK CK 0658
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 60
High Courts15 Jul 2025Dismissed
Deepak Mehta Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 07 UK CK 0657
Bharatiya Nyaya Sanhita, 2023 - Section 115, 326(g), 352Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180Constitution Of India, 1950 - Article 226
High Courts15 Jul 2025Dismissed
Pratap Singh Mehta Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 07 UK CK 0656
High Courts15 Jul 2025Disposed Of
Ashu Enterprises Vs Commissioner Central Goods & Services Tax & Another
Uttarakhand High Court · (2025) 07 UK CK 0654
High Courts15 Jul 2025Disposed Of
Tania Enterprises Vs Commissioner Central Goods & Services Tax & Another
Uttarakhand High Court · (2025) 07 UK CK 0653
High Courts15 Jul 2025Partly Allowed
Radheshyam Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 07 UK CK 0652
Code Of Criminal Procedure, 1973 - Section 19(4), 125, 397, 401
High Courts01 Jul 2025Allowed
Nipendra Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0651
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 316(2), 316(5), 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21