High Courts01 Jul 2025Allowed
Mahendra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0650
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 316(2), 316(5), 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 91 of 1,060
High Courts01 Jul 2025Allowed
Pooja And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 07 UK CK 0649
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 333, 351(3), 352Constitution Of India, 1950 - Article 21
High Courts01 Jul 2025
Ram Singh Chuphal And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 07 UK CK 0648
High Courts01 Jul 2025Dismissed
Dr. Geetika Mehrotra & Another Vs Union Of India & Others
Uttarakhand High Court · (2025) 07 UK CK 0647
Contract Act, 1872 - Section 23Constitution Of India, 1950 - Article 14
High Courts30 Jun 2025Allowed
Vineet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 06 UK CK 0568
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Uttarakhand Protection Of Interests Of Depositors (In Financial Establishments) Act, 2005 - Section 3Banning Of Unregulated Deposit Schemes Act, 2019 - Section 3, 4, 21(3), 22
High Courts27 Jun 2025Disposed Of
Kamal Prasad Vs Kumud D Vaidya And Others
Uttarakhand High Court · (2025) 06 UK CK 0569
Indian Succession Act, 1925 - Section 278Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 - Article 227
High Courts27 Jun 2025Allowed
Surendra Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0567
Indian Penal Code, 1860 - Section 420Constitution Of India, 1950 - Article 21
High Courts27 Jun 2025Allowed
Vishal Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 06 UK CK 0566
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21Code Of Civil Procedure, 1908 - Order 9 Rule 13
High Courts27 Jun 2025Allowed
Heena Tyagi And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 06 UK CK 0565
Indian Penal Code, 1860 - Section 406, 420, 468, 506Constitution Of India, 1950 - Article 21
High Courts27 Jun 2025Allowed
Shahzad And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 06 UK CK 0564
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 126(2), 304(2), 324(2), 352Constitution Of India, 1950 - Article 21
High Courts27 Jun 2025
Sandeep Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0563
High Courts27 Jun 2025
Devendra Singh Pal Vs Uttarakhand Transport Corporation, Dehradun And Others
Uttarakhand High Court · (2025) 06 UK CK 0562
High Courts27 Jun 2025
Harish Gulati Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0561
High Courts26 Jun 2025Dismissed
Enn Tee International Ltd. And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 06 UK CK 0560
Negotiable Instruments Act, 1881 - Section 138, 141Code Of Criminal Procedure, 1973 - Section 482
High Courts26 Jun 2025Allowed
Ankit And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 06 UK CK 0559
Indian Penal Code, 1860 - Section 120B, 323, 427, 457, 488, 504, 506, 511
High Courts26 Jun 2025
Rajveer And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0558
High Courts26 Jun 2025
Satypal Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0557
High Courts26 Jun 2025
Dev Veer Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0556
High Courts26 Jun 2025
Suresh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 06 UK CK 0555
High Courts26 Jun 2025Dismissed
Tirla Devi & Others Vs Sukhbir & Another
Uttarakhand High Court · (2025) 06 UK CK 0554