COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 89 of 1,060

High Courts22 Jul 2025Allowed

Anuj Verma And Two Others Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 07 UK CK 0700

Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Constitution Of India, 1950 - Article 21

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High Courts22 Jul 2025Allowed

Abdul Gani And Anr. Vs State Of Uttarakhand And Ors

Uttarakhand High Court · (2025) 07 UK CK 0699

Bharatiya Nyaya Sanhita, 2023 - Section 74, 115, 351(2), 351(3), 352Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226

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High Courts22 Jul 2025Allowed

Ramadhari Gangwar & Another Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 07 UK CK 0698

Bharatiya Nyaya Sanhita, 2023 - Section 117(2), 324(4), 352Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226

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High Courts22 Jul 2025Allowed

Maan Singh Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 07 UK CK 0697

Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 351(2), 352Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226

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High Courts22 Jul 2025Allowed

Ajay @ Ajay Chaudhary And Anr. Vs State Of Uttarakhand And Ors.

Uttarakhand High Court · (2025) 07 UK CK 0696

Bharatiya Nyaya Sanhita, 2023 - Section 118, 324(2), 351(2), 352Code Of Criminal Procedure, 1973 - Section 320

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High Courts22 Jul 2025Allowed

Rashid And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 07 UK CK 0695

Dowry Prohibition Act, 1961 - Section 3, 4Indian Penal Code, 1860 - Section 323, 498A, 504, 506Uttarakhand Uniform Civil Code, 2024 - Section 27

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High Courts22 Jul 2025Allowed

Anuj Panwar Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2025) 07 UK CK 0694

Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482

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High Courts22 Jul 2025

Govind Ballabh Vs State Of Uttarakhand And Pthers

Uttarakhand High Court · (2025) 07 UK CK 0693

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High Courts22 Jul 2025Dismissed

Parmal Vs Pali & Others

Uttarakhand High Court · (2025) 07 UK CK 0692

Code Of Criminal Procedure, 1973 - Section 156(3)

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High Courts21 Jul 2025Allowed

Bharat Ram And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 07 UK CK 0691

Indian Penal Code, 1860 - Section 120B, 420, 467, 471Constitution Of India, 1950 - Article 21

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High Courts21 Jul 2025Allowed

Shailendra Chauhan Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 07 UK CK 0690

Indian Penal Code, 1860 - Section 120B, 420, 467, 471Constitution Of India, 1950 - Article 21

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High Courts21 Jul 2025Allowed

Sharafat Hussain Aias Sharafat Thekedar Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 07 UK CK 0689

Bharatiya Nyaya Sanhita, 2023 - Section 85, 115(2), 123, 351(2), 352Dowry Prohibition Act, 1961 - Section 3, 4Constitution Of India, 1950 - Article 21

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High Courts21 Jul 2025Allowed

Faheem Ahmad And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 07 UK CK 0688

Bharatiya Nyaya Sanhita, 2023 - Section 85, 115(2), 123, 351(2), 352Dowry Prohibition Act, 1961 - Section 3, 4Constitution Of India, 1950 - Article 21

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High Courts21 Jul 2025Allowed